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INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs THE DY.CIT- CIRCLE- 4, AHMEDABAD | BharatTax
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INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs. THE DY.CIT- CIRCLE- 4, AHMEDABAD
INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs. THE DY.CIT- CIRCLE- 4, AHMEDABAD
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ITA 3108/AHD/2010
Status: Disposed
ITAT Ahmedabad
24 May 2017
AY 2006-07
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