← All Benches
ITAT Ahmedabad Bench
14,553 judgments
RKC INFRABUILT PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER WARD 3(1)(1), AHMEDABAD
ITA 2105/AHD/2026[2020-21]Status: Disposed12/10/2026AY 2020-21
PARASMANI JWELLERS,AHMEDABAD vs ITO, WARD 5(3)(2), AHMEDABAD, AHMEDABAD
ITA 1841/AHD/2026[2017-18]Status: Disposed12/10/2026AY 2017-18
HANOVER INTERNATIONAL SUPPORT SERVICES PRIVATE LIMITED,AHMEDABAD vs ASSESSING OFFICER, INCOMETAX OFFICE, VEJALPUR
ITA 1787/AHD/2026[2021-22]Status: Disposed12/10/2026AY 2021-22
UMIYA COLD STORAGE,SR. NO. 539, AT POST LIMBHOI vs ITO, WARD-1, MODASA
ITA 167/AHD/2026[2017-18]Status: Disposed12/10/2026AY 2017-18
PRAMUKH KRUPA CORPORATION,GANDHINAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD - 3, AHMEDABAD
ITA 1405/AHD/2026[2019-20]Status: Disposed12/10/2026AY 2019-20
TORRENT GAS CHENNAI PRIVATE LIMITED,AHMEDABAD vs DCIT CIRCLE-4(1)(1), AHMEDABAD, AHEMDABAD
ITA 1299/AHD/2026[2023-24]Status: Disposed12/10/2026AY 2023-24
DCIT, CIRCLE-1(1)(1), AHMEDABAD, AHMEDABAD vs SHAH ASIT SURENDRABHAI HUF, AHMEDABAD
ITA 1092/AHD/2026[2019-20]Status: Disposed12/10/2026AY 2019-20
DCIT, CIRCLE-1(1)(1), AHMEDABAD, AHMEDABAD vs SHAH ASIT SURENDRABHAI HUF, AHMEDABAD
ITA 1091/AHD/2026[2018-19]Status: Disposed12/10/2026AY 2018-19
AMNEAL PHARMACEUTICALS PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 2367/AHD/2025[2018-19]Status: Disposed12/10/2026AY 2018-19
SHARADCHANDRA RAMANLAL BHATT,GUJARAT vs ITO - WARD 1(2)(2), VADODARA
ITA 2045/AHD/2025[2012-13]Status: Disposed12/10/2026AY 2012-13
INCOME TAX OFFICER, WARD-1(2)(2), VADODARA, VADODARA vs SHARADCHANDRA RAMANLAL BHATT, VADODARA
ITA 1948/AHD/2025[2012-13]Status: Disposed12/10/2026AY 2012-13
KALPESH BABUBHAI VIRADIYA,BHAVNAGAR vs THE ITO, WARD-1(1), BHAVNAGAR
ITA 1527/AHD/2025[2018-19]Status: Disposed12/10/2026AY 2018-19
INCOME TAX OFFICER, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs SIDDHANT COMMERCIALS PRIVATE LIMITED, AHMEDABAD
ITA 1370/AHD/2025[2010-11]Status: Disposed12/10/2026AY 2010-11
LATE HETALKUMAR GUNVANTLAL SONI (THROUGH LEGAL HEIR MEETABEN SONI),AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD
ITA 462/AHD/2026[2012-13]Status: Disposed9/10/2026AY 2012-13
JABAR BHURARAM CHAUDHARY,LUNAWADA vs INCOME TAX OFFICE WARD 1, LUNAWADA, LUNAWADA
ITA 2640/AHD/2026[2017-18]Status: Disposed9/10/2026AY 2017-18
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1066/AHD/2024[2018-19]Status: Disposed9/10/2026AY 2018-19
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1065/AHD/2024[2017-18]Status: Disposed9/10/2026AY 2017-18
PRAFULLDAN MOTISING GADHVI,AHMEDABAD vs ITO WARD 4(2)(1) AHMEDABAD, PRATYAKSHA KAR BHAWAN VEJALPUR AHMEDABAD
ITA 2589/AHD/2026[2024-25]Status: Disposed8/10/2026AY 2024-25
GOVINDBHAI BHAVANDAS PATEL HUF,GANDHINAGAR, GUJARAT vs ITO WARD 4(2)(1), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 1462/AHD/2026[2010-11]Status: Disposed8/10/2026AY 2010-11
ZABUBEN MEPABHAI BHARVAD,AHMEDABAD vs THE PCIT - 1, AHMEDABAD, AHMEDABAD
ITA 1233/AHD/2026[2018-19]Status: Disposed8/10/2026AY 2018-19