Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
SHRI NA vs ARI KHEDUT SAHKARI SOCIETY LTD,NAVSARIVS.ASSISTANT COMMISSIONER OF INCOME TAX, NAVSARI, NAVSARI CIRCLE, NAVSARI
ITA 136/SRT/2026[2015-2016]Status: DisposedITAT SuratAY 2015-2016
AYESHA PARK ,NA vs ARIVS.INCOME TAX OFFICER, WARD-1, , NAVSARI
ITA 134/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
UGAT VIBHAG VIVIDH KARYAKARI SAHKARI MANDLI LIMITED,NA vs ARIVS.INCOME TAX OFFICER, NAVSARI CIRCLE , NAVSARI
ITA 133/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
SOMESHWARA DEVELOPERS,SURAT vs ACIT, CIRCLE-2(1)(1), SURAT
ITA 1051/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
PANKAJ MAHESHWARI,GUWAHATI vs CENTRAL CIRCLE-2, GUWAHATI
ITA 124/GTY/2026[2023-24]Status: DisposedITAT GuwahatiAY 2023-24
M/S DREAM PROJECTS,KOLKATA vs ITO, WARD-6(1), PATNA, PATNA
ITA 677/PAT/2024[2015-16]Status: DisposedITAT PatnaAY 2015-16
M/S DREAM PROJECTS,KLKATA vs ITO, WARD-6(1), PATNA
ITA 676/PAT/2024[2014-15]Status: DisposedITAT PatnaAY 2014-15
SHRI NEW CENTRAL CREDIT CO-OP SOCIETY LIMITED,NAGPUR vs ITO WARD 2(1), NAGPUR
ITA 43/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
MONIKA RAJESH MALANI,PUSAD DIST YAVATMAL vs INCOME TAX OFFICER WARD-1, YAVATMAL
ITA 41/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
MONIKA RAJESH MALANI,PUSAD DIST YAVATMAL vs INCOME TAX OFFICER WARD-1, YAVATMAL
ITA 38/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
AKSHAYSEWA BAHUUDDESHIYA SAMAJIK SANSTHA,CHANDRAPUR vs CIT EXEMPTION, PUNE
ITA 32/NAG/2026[--]Status: DisposedITAT Nagpur
AKSHAYSEWA BAHUUDDESHIYA SAMAJIK SANSTHA,CHANDRAPUR vs CIT EXEMPTION, PUNE
ITA 31/NAG/2026[--]Status: DisposedITAT Nagpur
RAMAN GOPIKISAN GANDHI,AKOLA vs DCIT/ACIT CIRCLE - AKOLA, AKOLA
ITA 28/NAG/2026[2014-15]Status: DisposedITAT NagpurAY 2014-15
PANKAJKUMAR RAMESHRAO DESHMUKH,AMRAVATI vs INCOME TAX OFFICER WARD-2, AMRAVATI, AMRAVATI
ITA 246/NAG/2026[2012-2013]Status: DisposedITAT NagpurAY 2012-2013
SHREEVED FOUNDATION,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR
ITA 731/NAG/2025[2025-26]Status: DisposedITAT NagpurAY 2025-26
BHUPENDRA ABHIMANYU KUKREJA, NAGPUR,NAGPUR vs INCOME TAX OFFICER, WARD 4(2), NAGPUR, NAGPUR
ITA 688/NAG/2025[2016-17]Status: DisposedITAT NagpurAY 2016-17
SHREE SHYAM MITRA,NAGPUR vs CIT EXEMPTION, PUNE
ITA 660/NAG/2025[-]Status: DisposedITAT Nagpur
BULDANA ZILLA PARISHAD EMPLOYEES CO-OP.CR SOCIETY LTD. BULDANA,BULDANA vs INCOME TAX OFFICER WARD-1, KHAMGAON, KHAMGAON
ITA 652/NAG/2025[2018-19]Status: DisposedITAT NagpurAY 2018-19
ZAFIRUDDIN HAFIZUDDIN SYED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 574/NAG/2025[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
ZAFIRUDDIN HAFIZUDDIN SYED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 573/NAG/2025[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
KUMAR BUILDERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), NAGPUR, NAGPUR
ITA 572/NAG/2025[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
SUNITA PANKAJ PATEL LEGAL HEIR OF PANKAJ PATEL,NAGPUR vs DCIT/ACIT CIRCLE-2,NAGPUR, NAGPUR
ITA 439/NAG/2025[2018-19]Status: DisposedITAT NagpurAY 2018-19
DY COMMISSIONER OF INCOME TAX CIRCLE-3 NAGPUR, NAGPUR vs AGROFAB MACHINERIES (I) PVT LTD, NAGPUR
ITA 214/NAG/2025[2020]Status: DisposedITAT Nagpur
MANOHARLAL JIWANDAS SACHANI,NAGPUR vs ITO WARD-5(3), NAGPUR
ITA 170/NAG/2025[2018-19]Status: DisposedITAT NagpurAY 2018-19
PEDAPUDI PRIMARY AGRL COOP CREDIT SOCIETY LIMITED NO C 709,PEDAPUDI vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 161/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
GUNDU SATYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 150/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
KATARI GOVINDARAJU,ANAKAPALLE vs INCOME TAX OFFICER, ANAKAPALLE
ITA 133/VIZ/2026[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD -2(1), RAJAMAHENDRAVARAM
ITA 131/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,EAST GODAVARI vs INCOME TAX OFFICER, WARD 2(1), RAJAMAHENDRAVARAM
ITA 130/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD -2(1), RAJAMAHENDRAVARAM
ITA 129/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
