Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
ASSTT. COMMISSIOENER OF INCOME TAX, CIRCLE-2(1)(1) AGRA, SANJAY PLACE AGRA vs MAMTA AGARWAL, BHAGWATI INTERNATIONAL
ITA 398/AGR/2024[2013-14]Status: DisposedITAT AgraAY 2013-14
ALTISOURCE ASIA HOLDINGS LIMITED I vs CENTRALIZED PROCESSING CENTRE
WP/5287/2026ITAT Karnataka
B M SHYAM PRASAD
RAMA REDDY DHASHARATHA vs THE ASSISTANT COMMISSIONER OF INCOME TAX,
WP/2893/2026ITAT Karnataka
Accost Media LLP vs Deputy Comissioer of Income Tax Crcle 27 1
ITXA/753/2025ITAT Bombay
MIRUM DIGITAL PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX 6 MUMBAI
ITXA/286/2024ITAT Bombay
PR COMMISSIONER OF INCOME TAX 27 MUMBAI vs ACCOST MEDIA LLP (AY 2021 22 ITA 4561 MUM 2024)
ITXAL/25904/2025ITAT Bombay
MOHAMMED SULEMAN ABDUL HAKIM KOTHI,PANCHMAHAL vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA
ITSSA 30/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
GEOFINANCE PETROLEUM SA,SWITZERLAND vs DCIT, INTL TAXN. 1(1), CHENNAI
ITITA 8/CHNY/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
DEPUTY COMMISSIONER OF INCOMETAX, CHENNAI vs GEO FINANACE PETROLEUM SA, SWITZERLAND
ITITA 3/CHNY/2025[2019-20]Status: DisposedITAT KolkataAY 2019-20
GEOFINANCE PETROLEUM SA,SWITZERLAND vs DCIT, INTL TAXN. 1(1), CHENNAI
ITITA 8/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DEPUTY COMMISSIONER OF INCOMETAX, CHENNAI vs GEO FINANACE PETROLEUM SA, SWITZERLAND
ITITA 3/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
TOLL GLOBAL FORWARDING (INDIA) PRIVATE LIMITED ,GURGAON vs ACIT, NEW DELHI
ITITA 43/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ABHEESH KUMAR JAIN,KATINI vs INCOME TAX OFFICER WARD-1, KATNI
ITA 85/JAB/2025[2015-16]Status: DisposedITAT JabalpurAY 2015-16
SMT NEENA CHANDOK,JABALPUR vs DCIT CENTRAL CIRCLE, JABALPUR
ITA 111/JAB/2025[2012-13]Status: DisposedITAT JabalpurAY 2012-13
NARESH CHANDRA AGARWAL,MARGAO GOA vs INCOME TAX OFFICER, WARD
ITA 119/PAN/2026[2022-23]Status: DisposedITAT PanajiAY 2022-23
ANKISHA SANTOSH PARMAR,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(3), BELGAUM
ITA 381/PAN/2025[2016-17]Status: DisposedITAT PanajiAY 2016-17
SMT. INDU AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 485/RPR/2026[2021-22]Status: HeardITAT RaipurAY 2021-22
VIJAY KUMAR JAISWAL, AMBIKAPUR,SURGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
ITA 479/RPR/2026[2014-15]Status: HeardITAT RaipurAY 2014-15
OMPRAKASH KHANDELWAL THROUGH L/H PUJA KHANDELWAL, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJANANDGOAN
ITA 477/RPR/2026[2017-18]Status: HeardITAT RaipurAY 2017-18
SUMIT GLOBAL PRIVATE LIMITED, RAIGARH,RAIGARH vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 784/RPR/2025[2013-14]Status: DisposedITAT RaipurAY 2013-14
SUMIT GLOBAL PRIVATE LIMITED, RAIGARH, RAIGARH vs DCIT,CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 783/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
RAKESH JINDAL, RAIGARH,RAIGARH vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 782/RPR/2025[2012-13]Status: DisposedITAT RaipurAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs DAMANJEET SINGH OBEROI, RAIPUR
ITA 409/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
DAMANJEET SINGH OBEROI, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 319/RPR/2025[2016-17]Status: DisposedITAT RaipurAY 2016-17
SHINGALA UKABHAI GHUSABHAI,VADASADA JETPUR vs ITO WD 1(2)(1) RAJKOT, RAJKOT
ITA 350/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
RANJITSINH ABHAYSINH PARMAR,RAJKOT vs DCIT, CIRCLE-2(1), RAJKOT, RAJKOT
ITA 277/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 210/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 207/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 206/RJT/2026[2014-15]Status: DisposedITAT RajkotAY 2014-15
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1) , RAJKOT
ITA 204/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17