Recent Judgments

KIRLOSKAR ELECTRIC COMPANY LIMITED ,BANGLAORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE

RCPC WELFARE TRUST,SECTOR-3 ROHINI vs CIT(EXEMPTION), DELHI, DELHI

RCPC WELFARE TRUST,SECTOR-3 ROHINI vs CIT(EXEMPTION), DELHI, NEW DELHI

SKINRANGE ADDICTION KILLER FOUNDATION,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ASIAD VILLAGE SARBOJONIN AND CULTURAL ASSOCIATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), INCOME TAX OFFICE DELHI

HUMAN DEVELOPMENT WELFARE SOCIETY,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

NATIONAL DESIGN CENTRE (NDC),DELHI vs DCIT EXEMPTION, DELHI

KHELO TENNIS INDIA FOUNDATION,NOIDA vs CIT EXEMPTION, LUCKNOW, LUCKNOW

SHRI ATMANAND JAIN SABHA FARIDABAD,FARIDABAD vs CIT (EXEMPTIONS), CHANDIGARH

SHRI JAGESHWAR TRUST,DELHI vs CIT(EXEMPTION), DELHI

AMRIT AAN CHARITABLE TRUST,VIKAS PURI vs CIT EXEMPTION, CIVIC CENTRE

AMRIT AAN CHARITABLE TRUST,VIKAS PURI vs CIT EXEMPTION, CIVIC CENTRE

KRISH HOPE FOUNDATION,HARYANA vs ITO EXCEMPTION , HARYANA

BRM EDUCATION & WELFARE SOCIETY,V-BARSEEN vs ITO EXEMPTIONS, ROHAK, ROHTAK

BRM EDUCATION & WELFARE SOCIETY,V-BARSEEN vs ITO EXEMPTIONS, ROHTAK, ROHTAK

THE CATHEDRAL CHURCH OF THE REDEMPTION,DELHI vs CIT (EXEMPTIONS) , DELHI

THE CATHEDRAL CHURCH OF THE REDEMPTION,DELHI vs CIT (EXEMPTIONS) , DELHI

JYOTI CARIAPPA SAIKIA,NEW DELHI vs ACIT CENTRAL CIRCLE-5, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MAS ADVISORY SERVICES PRIVATE LIMITED, DELHI

INCOME TAX OFFICER, WARD-5(1)(2), NOIDA, NOIDA vs DIWAKAR SHARMA, NOIDA

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LOOM CRAFTS SHADE SYSTEMS PRIVATE LIMITED, DELHI

MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE 04 DELHI, NEW DELHI

MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE-04 DELHI, NEW DELHI

MOOL CHAND JAIN,NEW DELHI vs JCIT CENTRAL RANGE-04 DELHI, NEW DELHI

INCOME TAX OFFICER, NOIDA vs GAGNISH ARORA, NOIDA

HERBERT SMITH FREEHILLS LLP,UNITED KINGDOM vs ASSISSTANT COMMISSIONER OF INCOME TAX, NEW DELHI

HERBERT SMITH FREEHILLS LLP,GURGAON vs DCIT, CIRCLE 2(1)(1) INTERNATIONAL TAXATION, NEW DELHI

HERBERT SMITH FREEHILLS LLP,GURGAON vs CIT(A)-43, NEW DELHI

ASSTT. COMMISSIOENER OF INCOME TAX, CIRCLE-2(1)(1) AGRA, SANJAY PLACE AGRA vs MAMTA AGARWAL, BHAGWATI INTERNATIONAL

ALTISOURCE ASIA HOLDINGS LIMITED I vs CENTRALIZED PROCESSING CENTRE

B M SHYAM PRASAD