Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
RUTH PARIMALA AGRO PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAMAHENDRAVARAM
ITA 128/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
RUTH PARIMALA AGRO PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAMAHENDRAVARAM
ITA 127/VIZ/2026[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
INDUKURI SATYANARAYANA(HUF),MORIPADU vs INCOME TAX OFFICER,WARD 1,, AMALAPURAM
ITA 125/VIZ/2026[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
SHAIK SHABBIR AHMAD,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 118/VIZ/2026[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
CONGREGATION OF THE SISTERS OF ST JOSEPH OF CLUNY,SACRED HEART CONVENT vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 115/VIZ/2026[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
POLI NAIDU SANAPALA (LR. S.V.SATYAVATHI),SRIKAKULAM vs DCIT, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 784/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
RAGULU RAJU,VIJAYAWADA vs INCOME TAX OFFICER, VIJAYAWADA
ITA 775/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
MADAN MOHAN RYALI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 753/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
BODA VASANTHA KUMARI ,VIZIANAGARM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARM
ITA 725/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
PERLA TEJA VENKATA AMBICA RAMA SUDARSAN,ELURU vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 655/VIZ/2025[2013-14]Status: DisposedITAT VisakhapatnamAY 2013-14
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD - 2(1), GUNTUR
ITA 601/VIZ/2025[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD - 2(1), GUNTUR
ITA 600/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
SRINIVASARAO PENTAKOTA,ANAKAPALLE vs INCOME TAX OFFICER, ANAKAPALLE
ITA 529/VIZ/2025[2017-18]Status: DisposedITAT VisakhapatnamAY 2017-18
LAXMAN KUMAR PATRO,NEW DELHI vs INCOME TAX OFFICER -WARD 3(1), VISAKHAPATNAM
ITA 527/VIZ/2025[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 518/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 517/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 515/VIZ/2025[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 514/VIZ/2025[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 513/VIZ/2025[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 512/VIZ/2025[2009-10]Status: DisposedITAT VisakhapatnamAY 2009-10
ASST COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
ITA 504/VIZ/2025[2014-15]Status: DisposedITAT VisakhapatnamAY 2014-15
ASST.COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
ITA 501/VIZ/2025[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD 2- (1), GUNTUR
ITA 430/VIZ/2025[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD 2(1), GUNTUR
ITA 429/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
THE SOBHANAPURAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED KR337,SOBHANAPURAM vs INCOME TAX OFFICER, WARD 3(1), VIJAYAWADA
ITA 412/VIZ/2025[2016-17]Status: DisposedITAT VisakhapatnamAY 2016-17
SATYA NARAYANA VARA PRASAD DEVINENI,RAJAHMUNDRY RURAL vs THE INCOME TAX OFFICER, RAJAMAHENDRAVARAM
ITA 215/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
JAYSHRIBEN SHAH,PANCHMAHAL vs THE ITO, WARD-1, GODHRA
ITA 83/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
INCOME TAX OFFICER WARD-1 GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 597/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
INCOME TAX OFFICER WARD-1, GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 596/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
INCOME TAX OFFICER WARD-1, GANDHINAGAR, GANDHINAGAR vs GUJARAT FIBRE GRID NETWORK LIMITED, GANDHINAGAR
ITA 595/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19