Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

RAVINDRA CHANDRAKANT LAMJANE ,OSMANABAD vs ITO WD-1 , LATUR

ITA 901/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
14/7/2026

KUMAR PROPERTIES AND REAL ESTATE PVT LTD,PUNE vs CIT, CIR-14, PUNE, PUNE

ITA 84/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
14/7/2026

DEVASI RAIKA VIKAS SANSTHA,NASHIK AMBAD vs ADDL JCIT , NASHIK

ITA 1602/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
14/7/2026

KAILASWASI RAMESH GANPATI KABRE CHARITABLE TRUST,JALGAON vs CIT EXEMPTION, PUNE, PUNE

ITA 1578/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
14/7/2026

KAILASWASI RAMESH GANPATI KABRE CHARITABLE TRUST,JALGAON vs CIT EXEMPTION, PUNE, PUNE

ITA 1577/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
14/7/2026

DY. COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLHAPUR, KOLHAPUR vs ADITYA PERIPHERALS PRIVATE LIMITED, KOLHAPUR

ITA 1462/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
14/7/2026

LIONS CLUB OF PUNE PHOENIX FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE

ITA 1377/PUN/2026[NA]Status: DisposedITAT Pune
14/7/2026

LIONS CLUB OF PUNE PHOENIX FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE

ITA 1376/PUN/2026[NA]Status: DisposedITAT Pune
14/7/2026

DAR AL-HANDASAH CONSULTANTS (SHAIR AND PARTNERS) INDIA PRIVATE LIMITED ),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX , PUNE

ITA 1353/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
14/7/2026

JANATA SAHAKARI NAGARI PATSANSTHA MARYADIT,RATNAGIRI vs INCOME TAX OFFICER, WARD-1 RATNAGIRI, RATNAGIRI

ITA 1342/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
14/7/2026

KOSO INDIA PRIVATE LIMITED,PUNE vs ASSTT. CIT CIRCLE 1, PUNE

ITA 1273/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
14/7/2026

LAXMAN PRABHAKAR SHIRKE,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE

ITA 1177/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
14/7/2026

DY COMMISSIONER OF INCOME TAX, PUNE vs MADHUKAR CHANDRAKANT SURVASE, PUNE

ITA 2118/PUN/2024[2017-18]Status: DisposedITAT PuneAY 2017-18
14/7/2026

DY COMMISSIONER OF INCOME TAX, PUNE vs MADHUKAR CHANDRAKANT SURVASE, PUNE

ITA 2114/PUN/2024[2015-16]Status: DisposedITAT PuneAY 2015-16
14/7/2026

ASHA NIMMAGADDA,HYDERABAD vs DCIT, CIRCLE - 2(2), HYDERABAD.

ITA 2468/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
14/7/2026

ELECTROSTEEL CASTINGS LTD.,(SUCCESSOR COMPANY OF SRIKALAHASTI PIPES LTD.),,KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA

ITA 990/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
14/7/2026

ELECTROSTEEL CASTINGS LTD., (SUCCESSOR COMPANY OF SRIKALAHASTI PIPES LTD.),KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA

ITA 989/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
14/7/2026

GURDIP SINGH,KOLKATA vs ITO, WARD 40(1),, KOLKATA

ITA 575/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
14/7/2026

BENIGOPAL DAGA,KOLKATA vs D.C.I.T., CIRCLE - 45, KOLKATA

ITA 464/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
14/7/2026

RYDAK SYNDICATE LTD.,KOLKATA vs ACIT, CIRCLE 4(1),, KOLKATA

ITA 356/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
14/7/2026

S D INFRASTRUCTURE & REAL ESTATE PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA

ITA 295/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
14/7/2026

ADITI BOOBNA,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA

ITA 1222/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
14/7/2026

ADITI BOOBNA,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 1221/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
14/7/2026

TWENTY FIRST CENTURY INDIA LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA

ITA 1167/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
14/7/2026

MRS. RUPA RAY,BARUIPUR, KOLKATA vs I.T.O., WARD - 25(1), KOLKATA

ITA 1137/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
14/7/2026

ANINDYA BHATTACHARYYA,PALPARA vs INCOME TAX OFFICER, WARD 41(3), NADIA, NADIA

ITA 1121/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
14/7/2026

PRADIP KUMAR DAS,HALDIA vs DEPUTY COMISSIONER OF INCOME TAX CIRCLE 27(1) HALDIA, HALDIA

ITA 3098/KOL/2025[2017-18]Status: DisposedITAT KolkataAY 2017-18
14/7/2026

ST. AUGUSTINES SCHOOL TRUST,DARJELING vs I.T.O.(EXEMP), WARD - 2(2),, SILIGURI

ITA 3095/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
14/7/2026

SHAMMI AGARWAL,NEW DELHI vs D.C.I.T., CC - 1(4),, KOLKATA

ITA 3026/KOL/2025[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
14/7/2026

SHAMMI AGARWAL,NEW DELHI vs D.C.I.T., CC - 1(4),, KOLKATA

ITA 3025/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
14/7/2026