Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

MATA KAUSHALYA DEVI CHARITABLE TRUST,JAWAHAR NAGAR, HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH

ITA 1030/CHANDI/2026[Not Applicable]Status: DisposedITAT Chandigarh
14/7/2026

RAJESH KUMAR BANDHA,MANDI GOBINDGARH vs DCIT,CENTRAL CIRCLE-3,LUDHIANA, LUDHIANA

ITA 1028/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
14/7/2026

THE ADAMPUR CO-OP AGRICULTURE SERVICE SOCIETY LIMITED, ,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD - SIRHIND, SIRHIND

ITA 1/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
14/7/2026

GARG INTERNATIONAL,LUDHIANA vs ITO, WARD-1(5), LUDHIANA

ITA 506/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
14/7/2026

NOHAR CHAND,PATIALA vs INCOME TAX OFFICER, WARD-4, PATIALA, PATIALA

ITA 397/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
14/7/2026

BALKAR SINGH,HARYANA vs ITO. WARD-1, SIRSA, HARYANA

ITA 1844/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
14/7/2026

INCOME TAX OFFICER, SIRHIND vs CHESTA DAHRA, BASSI PATHANA

ITA 1611/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
14/7/2026

GAUTAM KUMAR SHARMA,AMBALA vs INCOME TAX OFFICER, WARD 2, AMBALA, AMBALA

ITA 1531/CHANDI/2025[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
14/7/2026

LATE KULPRAKASH BHARDWAJ THROUGH L/HEIR KARTIKEYA BHARDWAJ,DHARAMSHALA vs INCOME TAX OFFICER WARD - DHARAMSHALA, DHARAMSHALA, DISTRICT KANGRA

ITA 1474/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
14/7/2026

HIMACHAL GRAMIN BANK,MANDI vs DCIT, MANDI

ITA 1182/CHANDI/2025[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
14/7/2026

PARAMJEET KAUR,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD

ITA 1059/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
14/7/2026

INCOME TAX OFFICER, WARD-PARWANOO, PARWANOO vs JOGINDRA CENTRAL CO-OPERATIVE BANK LIMITED, SOLAN

ITA 123/CHANDI/2024[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
14/7/2026

INCOME TAX OFFICER, PARWANOO vs JOGINDRA CENTRAL CO-OPERATIVE BANK LIMITED, NEAR THODO GROUND, SOLAN

ITA 119/CHANDI/2024[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
14/7/2026

INCOME TAX OFFICER, PARWANOO vs JOGINDERA CENTRAL CO-OPERATIVE BANK LIMITED, NEAR THODO GROUND, SOLAN

ITA 118/CHANDI/2024[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
14/7/2026

SALOCHANA GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 441/CHANDI/2023[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
14/7/2026

SH. SUDERSHAN KUMAR GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 217/CHANDI/2023[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
14/7/2026

SAT PAL GARG,SANGRUR vs ITO, WARD, SANGRUR

ITA 199/CHANDI/2023[2015-2016]Status: DisposedITAT ChandigarhAY 2015-2016
14/7/2026

PALA RAM,FATEHABAD vs ITO, WARD 1, FATEHABAD

ITA 612/CHANDI/2022[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
14/7/2026

JASMER SINGH HUF, ,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 1(3),, CHANDIGARH

ITA 37/CHANDI/2022[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
14/7/2026

JASMER SINGH HUF, ,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 1(3),, CHANDIGARH

ITA 36/CHANDI/2022[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
14/7/2026

THE VIJAPUR MARKET YARD CO-OP. CREDIT SOCIETY LTD.,MEHSANA vs THE ACIT, CIRCLE-PATAN, MEHSANA

ITA 457/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
14/7/2026

SHRI JINAGNA ARADHAK SWETAMBER MURTIPUJAK TAPAGACHHA SANGH,AHMEDABAD vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD

ITA 350/AHD/2026[not applicable]Status: DisposedITAT Ahmedabad
14/7/2026

BABUBHAI RAMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD

ITA 16/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
14/7/2026

P C SNEHAL ENGINEERS PRIVATE LIMITED,NAVRANGPURA AHMEDABAD vs DCIT, CIRCLE 3(1)(1), AHMEDABAD

ITA 1174/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
14/7/2026

P C SNEHAL ENGINEERS PRIVATE LIMITED,NAVRANGPURA AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD

ITA 1173/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
14/7/2026

J D INFRASPACE PRIVATE LIMITED,AHMEDABAD vs ITO, WARD 2(1)(1) AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1135/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
14/7/2026

PRAKASHBHAI MOTILAL SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD

ITA 2464/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
14/7/2026

SHAILESH NARSHIBHAI PATEL,HIMMATNAGAR vs INCOME TAX OFFICER WARD 1, HIMMATNAGAR, HIMMATNAGAR

ITA 2382/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
14/7/2026

ARJUN ALLOYS,AHMEDABAD, GUJARAT vs ITO WARD 3(2)(1), INCOME TAX BUILDING VEJALPUR, AHMEDABAD

ITA 2035/AHD/2025[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
14/7/2026

AMBALAL SARABHAI ENTERPRISES LTD.,,BARODA vs THE DY. COMMISSIONER OF INCOME TAX-1(1)(1),, BARODA

ITA 954/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
14/7/2026