Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
TEMPLE TRUST SHREE BHAGSU NAG,HIMACHAL PRADESH vs CIT (E), CHANDIGARH, CHANDIGARH
ITA 829/CHANDI/2026[2024-25]Status: DisposedITAT ChandigarhAY 2024-25
RAJESHWARI SANGEET ACADEMY TRUST,JALANDHAR vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 715/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SMT SAVITRI VIDYA DARSHAN EDUCATIONAL AND CULTURAL SOCIETY ,FARIDABAD vs DCIT/ACIT (EXEMPTION), CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 668/CHANDI/2026[n.a]Status: DisposedITAT Chandigarh
MODERN WAYS MODEL SCHOOL,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 666/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
ASPEE SONS,HIMACHAL PRADESH vs ITO WARD, PARWANOO, HIMACHAL PRADESH
ITA 585/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
SHRI GURU AMARDASS CHARITABLE TRUST ,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 516/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SHRI GURU AMARDASS CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH , CHANDIGARH
ITA 515/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
RAMAN KUMAR DHAWAN, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 5(1), LUDHIANA, PUNJAB
ITA 26/CHANDI/2026[2019-2020]Status: DisposedITAT ChandigarhAY 2019-2020
BALTINDER KAUR RAKHRA,LUDHIANA vs ITO WARD 3(1) LUDHIANA, LUDHIANA
ITA 184/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
VINOD KUMAR,AMBALA CANTT vs ITO WARD-5, AMBALA, AMBALA
ITA 173/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
ASHU MEHRA ,CHANDIGARH vs ITO WARD 2(1), CHANDIGARH , CHANDIGARH
ITA 1492/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
KIRAN BALA SHARMA,PANCHKULA vs DCIT, CHANDIGARH
ITA 1476/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
MANAV VIKAS SAMITI,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH, CHANDIGARH
ITA 1431/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
MANAV VIKAS SAMITI,CHANDIGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGAR, CHANDIGARH
ITA 1419/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
CHAMELI,JIND, HARYANA vs ITO WARD-1, JIND, HARYANA
ITA 1386/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
CHAMELI,JIND, HARYANA vs ITO WARD-1, JIND, HARYANA
ITA 1385/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
INCOME TAX OFFICER, SIRHIND vs AMIT ARORA, MANDI GOBINDGARH
ITA 1302/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
MEENAKSHI SUD,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
ITA 1167/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
THE GUARDIANS OF HUMANITY CHARITABLE TRUST,PANCHKULA, HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1163/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
THE GUARDIANS OF HUMANITY CHARITABLE TRUST,PANCHKULA, HARYANA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1161/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
HARMANINDER SINGH BRAR,KHARAR, PUNJAB vs INCOME TAX OFFICER, WARD 6(1), MOHALI, PUNJAB
ITA 1155/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
HARMANINDER SINGH BRAR,KHARAR, MOHALI vs INCOME TAX OFFICER WARD 6(1), MOHALI
ITA 1137/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
SURESH KUMAR KAMBOJ, FATEHABAD,HARYANA vs JAO THE INCOME TAX OFFICER WARD-1 FATEHABAD, HARYANA
ITA 1133/CHANDI/2026[2022-2023]Status: DisposedITAT ChandigarhAY 2022-2023
BALDEV SINGH,KURUKSHETRA vs ITO WARD-1 KURUKSHETRA, KURUKSHETRA
ITA 1111/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
KIRITKUMAR FARSURAM THAKKAR,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1108/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
NETAR SINGH,MOHALI vs ITO , CHANDIGARH
ITA 1072/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1065/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1064/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
CHARIT MATHUR,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 1063/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
MATA KAUSHALYA DEVI CHARITABLE TRUST,JAWAHAR NAGAR, GURGAON, HARYANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),CHANDIGARH, CHANDIGARH
ITA 1031/CHANDI/2026[Not Applicable]Status: DisposedITAT Chandigarh
