Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
MNR EXPORTS PVT. LTD.,,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 2259/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
P.C. DEY AND SON DISTRIBUTORS PRIVATE LIMITED,HABRA vs DCIT, CIRCLE - 14(2), KOLKATA, KOLKATA
ITA 561/KOL/2024[2017-18]Status: DisposedITAT KolkataAY 2017-18
ALAGAIYADEVAR CHELLADURAI,TIRUNELVELI vs ITO, WARD-1,, TIRUNELVELI
ITA 765/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SUBRAMANIK GEETHA,VELLORE vs ITO, WARD-1,, VELLORE
ITA 626/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
RENGASAMY SALAISUNDARAM,TRICHY vs ITO WARD 2(1), TRICHY
ITA 269/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
RAVICHANDRAN,CHENNAI vs ITO, NCW-3(1), CHENNAI
ITA 2688/CHNY/2026[2015-16 ]Status: DisposedITAT Chennai
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES AND AGGREGATES, CHENNAI
ITA 2528/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES AND AGGREGATES, CHENNAI
ITA 2527/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs SALEM MINES & AGGREGATES, CHENNAI
ITA 2524/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SALEM MINES & AGGREGATES,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2014/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
SALEM MINES & AGGREGATES,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4), CHENNAI, CHENNAI
ITA 2013/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AGRAJA COIR WEAVER,TIRUVALLUR vs ITO, WARD-3,, VELLLORE
ITA 1942/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
AGRAJA COIR WEAVER,TIRUVALLUR vs ITO, WARD-3,, VELLORE
ITA 1941/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE
ITA 1896/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE
ITA 1895/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE
ITA 1894/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SIVASUBRAMANIAPILLAI SIVATHANUPILLAI,COIMBATORE vs ITO, NCW-2(1), COIMBATORE
ITA 1893/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
RAVICHANDRAN,CHENNAI vs ITO, NCW-3(1), CHENNAI
ITA 1313/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SRINIVASAN BHASKAR,CHENNAI vs ACIT, NCC-3(1), CHENNAI
ITA 1036/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DR. ADIL AGARWAL,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 3732/CHNY/2025[2023-24]Status: DisposedITAT ChennaiAY 2023-24
MANOJ SHARMA,CHENNAI vs ACIT, NCC-15(1), CHENNAI
ITA 3553/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SICAL LOGISTICS LTD.,CHENNAI vs DCIT COMPANY CIRCLE 6(3), CHENNAI
ITA 1108/CHNY/2019[2014-15]Status: DisposedITAT ChennaiAY 2014-15
KSRTC EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER WARD 7(2) (3), BANGALORE
ITA 671/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
CHANDIRA FOUNDATION,DAKSHINA KANNADA vs CTI(EXEMPTIONS), BENGALURU, BENGALURU
ITA 650/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
CHETHANA EDUCATION TRUST,MANDYA vs COMMISSIONER OF INCOME TAX, EXEMPTION, COMMISSIONER OF INCOME TAX, EXEMPTION, BANGALORE
ITA 2481/BANG/2026[NA]Status: DisposedITAT Bangalore
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2866/BANG/2025[2018-19]Status: HeardITAT BangaloreAY 2018-19
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED , BANGALORE vs ACIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2865/BANG/2025[2017-18]Status: HeardITAT BangaloreAY 2017-18
KRISHNASAMY SENDILKUMAR ,KOLAR vs INCOME TAX OFFICER, WARD-1 , KOLAR
ITA 2385/BANG/2025[2021-22]Status: DisposedITAT BangaloreAY 2021-22
DNS FINANCIAL SERVICES ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 1709/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
DNS FINANCIAL SERVICES,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
ITA 1708/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
