Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
CASTLES VISTA PRIVATE LIMITED ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE
ITA 1621/BANG/2025[2022-23]Status: HeardITAT BangaloreAY 2022-23
JT. COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs EVIE REAL ESTATE PRIVATE LIMITED, MUMBAI
ITA 996/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs EVIE REAL ESTATE PRIVATE LIMITED, MUMBAI
ITA 995/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT-16(2), MUMBAI vs SONIC BIOCHEM EXTRACTIONS PVT. LTD., MUMBAI
ITA 772/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JT. COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE 4(1), MUMBAI vs EVIE REAL ESTATE PVT LTD, MUMBAI
ITA 706/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
PREMIBEN VALLABHDAS NANDOLA MEDIACAL SAHAYAK TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4714/MUM/2026[2026]Status: DisposedITAT Mumbai
READYMONEY PREMISES CO-OP SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD 22(3)(6), MUMBAI, MUMBAI
ITA 4708/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ASHOK NAGAR CO-0P. HOUSING SOCIETY LTD.,MUMBAI vs ITO 25(2)(1) & CIT (A), MUMBAI
ITA 468/MUM/2026[2004-05]Status: DisposedITAT MumbaiAY 2004-05
PREMIBEN VALLABHDAS NANDOLA MEDIACAL SAHAYAK TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), MUMBAI, MUMBAI
ITA 4660/MUM/2026[2026]Status: DisposedITAT Mumbai
SHIVKUMAR MADHAVAN PILLAI,MUMBAI vs ACIT, CIRCLE 22(3), MUMBAI, MUMBAI
ITA 4656/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ZAVERCHAND MANEKCHAND (STHAPIT) SAURASHTRA KHADAYATA VANIK SAHAYAKA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4654/MUM/2026[2026]Status: DisposedITAT Mumbai
ABDUL MUNAF ABDUL QUDDUS CHAUDHRY,MUMBAI vs INCOME TAX OFFICER, WARD 28(1)(1), NAVI MUMBAI
ITA 4510/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SUMAN CO-OPERATIVE HOUSING SOCIETY LTD ,MUMBAI vs I.T.O WARD 27(3)(1), MUMBAI
ITA 4375/MUM/2026[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013
DIVYA NAVIN KALRO,MUMBAI vs ACIT 24(1), MUMBAI
ITA 4205/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BIL - RYERSON TECHNOLOGY STARTUP INCUBATOR FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 4117/MUM/2026[Not Applicable ]Status: DisposedITAT Mumbai
EVIE REAL ESTATE PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 350/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
EVIE REAL ESTATE PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 349/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
EVIE REAL ESTATE PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 347/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SHAIBAZ MOHAMMADULLAH KHAN,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3464/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SHAIBAZ MOHAMMADULLAH KHAN,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3463/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
EVIE REAL ESTATE PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI
ITA 346/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
JAVED ISMAIL KHATRI,MUMBAI vs DCIT, CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITA 3444/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
JAVED ISMAIL KHATRI,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3443/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JAVED ISMAIL KHATRI,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3442/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
JAVED ISMAIL KHATRI,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3441/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
JAVEED ISMAIL KHATRI,MUMBAI vs DCIT, CENTRAL CIRCLE - 2(1), MUMBAI, MUMBAI
ITA 3440/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SAT TAD KADIM MOSQUE TRUST,MUMBAI vs ASSESSING OFFICER, EXEM. WARD 2(3), MUMBAI, MUMBAI
ITA 3438/MUM/2026[NA]Status: DisposedITAT Mumbai
SNEHAJYOT DIVYANG SEVA PRATISHTHAN,MUMBAI vs CIT EXEMPTION , MUMBAI
ITA 3345/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
NIKOM PHARMACEUTICALS PRIVATE LIMITED,BANDRA EAST vs DCIT, CIRCLE 14(1)(1), MUMBAI
ITA 3109/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SMITA KELKAR,NAVI MUMBAI vs DCIT/ACIT CENTRAL CIRCLE 8(1) MUMBAI, AAYAKAR BHAVAN
ITA 3073/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20