Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
OMEGA COLORS PRIVATE LIMITED,MAHARASHTRA vs CIRCLE 3(2)(1), MUMBAI, MUMBAI
ITA 3013/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
OMEGA COLORS PRIVATE LIMITED,MAHARASHTRA vs CIRCLE 3(2)(1), MUMBAI, MUMBAI
ITA 3012/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2999/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2998/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
M/S. INBOX PICTURES PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI
ITA 2913/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
NAV DURGA CONSTRUCTION COMPANY,VASHI, NAVI MUMBAI vs INCOME TAX OFFICER CIRCLE 27(2), MUMBAI, VASHI, NAVI MUMBAI
ITA 2721/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHREE VIRSHASAN PRABHAVANA TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 2704/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
FRIDAY ENTERTAINMENT VENTURES PVT LTD,MUMBAI vs ACIT-16(1), MUMBAI
ITA 2667/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NOWROZ FALI JILLA,MUMBAI vs ASSESSING OFFICER, MUMBAI
ITA 2643/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NAVNIRMAN DEVELOPERS,AMBERNATH EAST vs ASSISTANT COMMISSIONER OF INCOME TAX, KALYAN WEST
ITA 2576/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO OPERATIVE SOCIETY LTD,MUMBAI vs DEPUTY COMMISSIONER INCOME TAX, MUMBAI
ITA 2542/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SOCIETE GENERALE,MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (TDS), CIRCLE 2(2), MUMBAI
ITA 2218/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SE FREIGHT AND LOGISTICS INDIA PRIVATE LIMITED,MUMBAI vs CIRCLE 14(1)(2), MUMBAI
ITA 2210/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SANJAY SHARMA,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 2207/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
LAXMAN DADARAO SURYAVANSHI,NAVI MUMBAI vs DCIT, CIRCLE 27(2), MUMBAI, NAVI MUMBAI
ITA 1594/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT CIRCLE 3(2)(1), MUMBAI, MUMBAI vs NEXT TECHNOLOGIES (INDIA) PRIVATE LIMITED, MUMBAI
ITA 1471/MUM/2026[2006-07]Status: DisposedITAT MumbaiAY 2006-07
APURVA PRADEEP SHAH,MUMBAI vs INCOME TAX OFFICER WARD 9(1)(4) MUMBAI (NOW INCOME TAX OFFICER WARD 9(1)(1)) , MUMBAI
ITA 1426/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
V RAJ BUILDCON,BHIWANDI vs INCOME TAX OFFICER, KALYAN
ITA 1421/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
ORCHID SUBURBIA COOPERATIVE HOUSING SOCIETY LIMITED ,MUMBAI vs ITO WARD 42(1)(3), MUMBAI
ITA 1396/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
JAI SHANKAR KRISHNAN,MUMBAI vs DCIT CIR 42(2)(1), BANDRA MUMBAI
ITA 1363/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ANITA MEDICAL SYSTEMS PVT LTD ,MUMBAI vs ITO CIRCLEL 4(1)(1), MUMBAI
ITA 9327/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
LAN FINANCE PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 7(1)(4), MUMBAI
ITA 9164/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BARCLAYS SECURITIES (INDIA) PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6(1)(2), MUMBAI
ITA 8715/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT, MUMBAI vs VODAFONE IDEA LIMITED, MUMBAI
ITA 8089/MUM/2025[2001]Status: DisposedITAT Mumbai
ECO RECYCLING LIMITED,MUMBAI vs CIRCLE 1(2)(1)-MUMBAI, MUMBAI
ITA 7942/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ENSEMBLE INFRASTRUCTURE INDIA LTD,MUMBAI vs INCOME TAX OFFICER 6(2)(1), MUMBAI
ITA 7939/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs KAMAL SHRIGOPAL KHETAN, MUMBAI
ITA 7626/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI, MUMBAI vs KAMLESH AGRAWAL, MUMBAI
ITA 7625/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SHRI KAMAL SHRIGOPAL KHETAN,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(4), MUMBAI
ITA 7530/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ECO RECYCLING LIMITED,MUMBAI vs CIRCLE 1 (2)(1)-MUMBAI, MUMBAI
ITA 7444/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19