Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
PUSHPA VEDPRAKASH AGARWAL,MUMBAI vs AO WARD 19(1)(5), MUMBAI
ITA 7261/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
HARSH JASMIN AJMERA (LEGAL HEIR OF LATE SHRI JASMIN K AJMERA),MUMBAI vs DCIT, CENTRAL CIRCLE 2(2), MUMBAI
ITA 7251/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MRS. BHARTI RAVILAL VORA ,MUMBAI vs ACIT, CIRCLE 27(1), MUMBAI
ITA 5794/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MRS. BHARTI PAVILAL VORA ,MUMBAI vs ACIT, CIRCLE 27(1), MUMBAI
ITA 5793/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 11.2.1, MUMBAI, MUMBAI. vs SEVEN RINGS EDUCATION PRIVATE LIMITED, MUMBAI
ITA 5345/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VALCHAND BHALRAJ SHAH ,MUMBAI vs ITO WARD 34(3)(5), MUMBAI
ITA 4427/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KONICA MINOLTA HEALTHCARE INDIA PRIVATE LIMITED ,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), MUMBAI
ITA 4183/MUM/2024[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT-CC-4(3), MUMBAI, MUMBAI vs DHENU BUILDCON INFRA LIMITED, MUMBAI
ITA 3985/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CASH UR DRIVE MARKETING PVT LTD,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 30 NEW DELHI, NEW DELHI
ITA 976/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ACHCHHEY LAL,DELHI vs INCOME TAX OFFICER,WARD 68(1), DELHI, DELHI
ITA 4134/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VINEET KUMAR ARORA,FARIDABAD vs ITO WARD 2, FARIDABAD
ITA 4104/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
G K WINDING WIRES LIMITED,NEW DELHI vs ADDITIONAL COMMISSIONER OF INCOME TAX (OSD), DELHI
ITA 410/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
GYAN PRAKASH MISHRA,NEW DELHI vs ITO WARD 68(2), DELHI, INCOME TAX OFFICER
ITA 4095/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
RAM MEHAR SAINI,KARNAL vs INCOME TAX OFFICER, INCOME TAX OFFICE
ITA 4079/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MANDEEP ARORA,DELHI vs DCIT CIRCLE-34(1), DELHI
ITA 2835/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
BUDHSEN PHOOLMALA JAIN CHARITABLE TRUST,DELHI vs CIT (EXEMPTION ) , NEW DELHI
ITA 2833/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
BHARATI SINGH,NEW DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CIVIC CENTRE
ITA 2799/DEL/2026[2009-10]Status: DisposedITAT DelhiAY 2009-10
BHARATI SINGH,NEW DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CIVIC CENTRE
ITA 2798/DEL/2026[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT CENTRAL CIRCLE 32, DELHI vs M/S PRESTO INFO SOLUTIONS PRIVATE LIMITED, DELHI
ITA 2792/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
BATRA MEDICAL SERVICES PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-15, NEW DELHI
ITA 2779/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LAJPAT RAI ANEJA,DELHI vs ITO, WARD-51(4), DELHI
ITA 2771/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
LAJPAT RAI ANEJA,DELHI vs ITO, WARD-51(4), DELHI
ITA 2770/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SUPERIOR PROJECTS LLP,DELHI vs INCOME TAX OFFICER, WARD 29(1), DELHI
ITA 2725/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SURINDER KUMAR KHURANA,HARYANA, PANIPAT vs INCOME TAX OFFICER, WARD 1/PANIPAT, PANIPAT, HARYANA
ITA 2693/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
INCOME TAX OFFICER, WARD-44(1), DELHI, DELHI vs RAJEEV KUMAR, DELHI
ITA 2647/DEL/2026[2017]Status: DisposedITAT Delhi
JAY USHIN LIMITED,DELHI vs ACIT, CIRCLE-13(1), DELHI
ITA 2541/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BHARATH SINGH,GURGAON vs DCIT, CIRCLE 1(1), GURGAON
ITA 2538/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
KAPIL YADAV,NOIDA GAUTOM BUDDH NAGAR vs ITO WARD 5(2)(1) NOIDA GAUTOM BUDDH NAGAR, NOIDA GAUTOM BUDDH NAGAR
ITA 2527/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
M/S USHA RANI TRADERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-27(1), NEW DELHI, NEW DELHI
ITA 2144/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S USHA RANI TRADERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-27(1), NEW DLHI
ITA 2143/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16