Recent Judgments

M/S USHA RANI TRADERS PRIVATRE LIMITED,NEW DELHI vs DCIT CIRCLE-27(1), NEW DELHI

HUTMENTS LAND DEVELOPERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, NEW DELHI

MANISH MITTAL,NEW DELHI vs DCIT CC-26, DELHI

GYAN PRAKASH MISHRA,DELHI vs ITO WARD 68(2), DELHI

SWARN LATA JALAN,DELHI vs ITO WARD 46(1), DELHI

OM PARKASH,PANIPAT vs ACIT CENTRAL CIRCLE- 1, GURGAON

KRISHNA MARUTI LIMITED ,DELHI vs DCIT CENTRAL CIRCEL-25 , NEW DELHI

CHETANYA BUILDCON PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

CHETANYA BUILDCON PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI

UMESH KUMAR,SONIPAT vs ITO, WARD-5, SONIPAT

UMESH KUMAR,SONIPAT vs ITO, WARD-5, SONIPAT

M/S. BRITISH AIRWAYS PLC.,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), NEW DELHI

M/S. BRITISH AIRWAYS PLC.,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), NEW DELHI

THE NEPHROLOGY SOCIETY,NAGPUR vs CIT EXEMPTION, PUNE

SHRI V. DURGA RAO (Judicial Member)

PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

RENU JAIN vs THE INCOME TAX OFFICER AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

M/S SHIVALIK FILLING STATION vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

MENKA SAWHNEY vs INCOME TAX OFFICER WARD 2 GURGAON

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SUDHIR KUMAR MUNJAL vs PRINCIPAL COMMISSIONER OF INCOME TAX LUDHIANA1

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

BRIJESH OMKARNATH GOVIL vs PRINCIPAL COMMISSIONER OF INCOME TAX MUMBAI AND ORS

PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR

SAHARA INDIA FINANCIAL CORPORATION LTD vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.

PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR

PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.

PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR

PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.

SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.

PUBLIC POLITICAL PARTY vs DEPUTY COMMISISONER OF INCOME TAX AND ANR