Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
PUBLIC POLITICAL PARTY vs DEPUTY COMMISSIONER OF INCOME TAX AND ANR
ITA/449/2026ITAT Delhi
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI & ORS.
W.P.(C)/7484/2026ITAT Delhi
HERO PRODUCTS INDIA PRIVATE LIMITED vs NATIONAL FACELESS ASSESSMENT CENTRE AND ORS
WP/5703/2022ITAT Bombay
HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
MANISH JAIN S/O NEMI CHAND JAIN vs OFFICE OF THE INCOME TAX OFFICER
WMAP/376/2026ITAT Rajasthan
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2522/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2521/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2520/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2519/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2518/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUNIL KUMAR SINGH,VIJAY ENCLAVE,VINOD PURI,NEW DELHI vs DCIT,CENTRAL CIRCLE,GURGAON-2, GURGAON,HARYANA
ITSSA 2517/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, CIRCLE 1(1)(2), INTERNATIONAL TAXATION, DELHI, DELHI vs ANITA BENTSON, DELHI
ITITA 144/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KESHAR DEI L/H LATE . PATI RAM,AGRA vs I.T.O. WARD 1(2)(3) AGRA, AGRA
ITA 498/AGR/2026[2012-13]Status: DisposedITAT AgraAY 2012-13
RASHTRAKAVI DR MAITHILISHARAN GUPT LOK KALYAN TRUST,JHANSI vs ITO, WARD EXEMPTION, , AGRA
ITA 497/AGR/2026[2025-26]Status: DisposedITAT AgraAY 2025-26
ABHILASH GUPTA,MAHAVIR GANJ , AURAIYA vs ITO WARD 1(1)(4) AURAIYA, AURAIYA
ITA 370/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
ABHILASH GUPTA,MAHAVIR GANJ , AURAIYA vs ITO WARD 1(1)(4) AURAIYA, AURAIYA
ITA 369/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
AMIT KUMAR,DATIA vs INCOME TAX OFFICER WARD 1(1), GWALIOR
ITA 306/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
VIJAY KUMAR JAIN,MORENA vs WARD 1,, MORENA
ITA 29/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
RAMKISHAN RAJPUT,MATHURA vs ITO, WARD 1(3)(1), MATHURA, MATHURA
ITA 282/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
RAVINDRA KUMAR JAIN,JHANSI vs INCOME TAX OFFICER WARD 2(3)(5), JHANSI, JHANSI
ITA 281/AGR/2026[2018-2019]Status: DisposedITAT AgraAY 2018-2019
VINOD KUMAR AGRAWAL,MATHURA vs ITO, WARD-1(3)(1), MATHURA
ITA 130/AGR/2026[2013-14]Status: DisposedITAT AgraAY 2013-14
MSP PUBLIC SCHOOL SOCIETY,JAMGAON vs CIT (EXEMPTION), BHOPAL
ITA 499/RPR/2026[2026-27]Status: DisposedITAT RaipurAY 2026-27
THE MENNONITE BOARD OF CHRISTIAN EDUCATION,DHAMTARI vs INCOME TAX OFFICER, EXEMPTION WARD, RAIPUR, RAIPUR
ITA 498/RPR/2026[2025-26]Status: DisposedITAT RaipurAY 2025-26
MUHIM FOUNDATION FOR PARTICIPATORY ACTION AND TRASFORMATION, RAIPUR,RAIPUR vs CIT, EXEMPTION, BHOPAL, BHOPAL
ITA 459/RPR/2026[2026-27]Status: DisposedITAT RaipurAY 2026-27
AGRAWAL SABHA, RAJNANDGAON,RAJNANDGAON vs EXEMPTION WARD 2,RAIPUR, RAIPUR
ITA 438/RPR/2026[2027]Status: DisposedITAT Raipur
CHHATISGARH KALYAN SAMITI, BHILAI,BHILAI vs CIT(EXMP), BHOPAL, BHOPAL
ITA 434/RPR/2026[NA]Status: DisposedITAT Raipur
PRA PANELS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER WARD 1(2), RAIPUR
ITA 337/RPR/2026[2023-24]Status: DisposedITAT RaipurAY 2023-24
STELLAR RESOURCES PVT. LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-3(1), RAIPUR, RAIPUR
ITA 334/RPR/2026[2012-13]Status: DisposedITAT RaipurAY 2012-13
VINOD GOYAL,SURGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
ITA 330/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
PARASRAM KUKREJA, RAIPUR (THROUGH LEGAL HEIR SHRI RAJESH KUKREJA), RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR
ITA 322/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
BHARAT BIOCON PRIVATE LIMITED, RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
ITA 321/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14