Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
BHARAT BENEFICATION & POWER PRIVATE LIMITED, RAIGARH,RAIGARH vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 320/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
SHREE CHANDRAVADA SEVA SAHAKARI MANDLI LIMITED,VILL CHANDRAVADA vs INCOME TAX OFFICER, DWARKA
ITA 714/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
HIRABHAI KARSHANBHAI SOLANKI,RAJKOT vs INCOME TAX OFFICER WARD 2(2)(3), RAJKOT
ITA 634/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
SHRI KRUSHI UDYOG SEVA SAHAKARI MANDLI LIMITED,JAM KALYANPUR vs ITO DWARKA, DWARKA
ITA 536/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
J N BHATT HUF,RAJKOT vs ITO, WARD-1, JUNAGADH, RAJKOT
ITA 446/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
SAMIR PRAVINCHANDRA RAJDEV,RAJKOT vs DCIT/ACIT-2(1) RAJKOT, RAJKOT
ITA 434/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
CHETAN JAYANTILAL PATEL,MORBI vs INCOME TAX WARD 1, MORBI, MORBI
ITA 970/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
CHETAN JAYANTILAL PATEL,MORBI vs INCOME TAX OFFICER WARD 1, MORBI, MORBI
ITA 969/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
DERVAN DUDH UTPADAK SAHAKARI MANLI,KESHOD, JUNGADH vs ITO WARD 1, JUNAGADH, JUNAGADH
ITA 890/RJT/2025[2019-20]Status: DisposedITAT RajkotAY 2019-20
ARVINDBHAI MOHANBHAI LIMBASIYA,RAJKOT vs ASSISTANT COMMISSIONER, RAJKOT
ITA 761/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
AAYUSHBHAI BAVKUBHAI UNDHAD,RAJKOT vs THE DCIT/ACIT-2(1), RKT, RAJKOT
ITA 736/RJT/2025[2016-17]Status: DisposedITAT RajkotAY 2016-17
KARTIK SHASHIKANT TRIVEDI (HUF),RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT
ITA 546/RJT/2025[2011-12]Status: DisposedITAT RajkotAY 2011-12
KHILAN NAVINCHANDRA PATEL,SURAT vs INCOME TAX OFFICER, CIRCLE-1(3), SURAT
ITA 572/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
GULAMMOHAMED SULEMAN MEMON,SURAT vs ITO, (INT.TAX.) SURAT, SURAT
ITA 567/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
VAIBHAV NARENDRA SHAH,QATAR vs INCOME TAX OFFICER- WARD 2(3)(6), SURAT, SURAT
ITA 380/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
VAIBHAV NARENDRA SHAH,QATAR vs INCOME TAX OFFICER- WARD 2(3)(6), SURAT, SURAT
ITA 374/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
VAIBHAV NARENDRA SHAH,QATAR vs INCOME TAX OFFICER- WARD 2(3)(6), SURAT, SURAT
ITA 373/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
SHARAD JAIN,SURAT vs INCOME TAX OFFICER, WARD-3(3)(4), SURAT
ITA 159/SRT/2026[2007-08]Status: DisposedITAT SuratAY 2007-08
MAHAVIR JAIN,SURAT vs INCOME TAX OFFICER, WARD-3(2)(6), SURAT
ITA 158/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
NAVKAR INDIA,SURAT vs ITO, WARD 2(3)(6), SURAT
ITA 356/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
VIKESH MANDVIWALA,SURAT vs INCOME TAX OFFICER, WARD 1(3)(4), SURAT
ITA 776/SRT/2023[2017-18]Status: DisposedITAT SuratAY 2017-18
VIKESH MANDVIWALA,SURAT vs INCOME TAX OFFICER, WARD 1(3)(4), SURAT
ITA 775/SRT/2023[2013-14]Status: DisposedITAT SuratAY 2013-14
VIKESH MANDVIWALA,SURAT vs INCOME TAX OFFICER, WARD 1(3)(4), SURAT
ITA 774/SRT/2023[2012-13]Status: DisposedITAT SuratAY 2012-13
VIKESH MANDVIWALA,SURAT vs INCOME TAX OFFICER , WARD 1(3)(4), SURAT
ITA 773/SRT/2023[2011-12]Status: DisposedITAT SuratAY 2011-12
PURE SPIRITSS LIMITED,PATNA vs ACIT, DC/AC CIRCLE 2, PAT, PATNA
ITA 314/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
ABHIMANYU YADAV,INDORE vs ITO-1(1), INDORE, INDORE
ITA 910/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, BHOPAL vs SHREE SAMRIDDHI TRADERS, UJJAIN
ITA 896/IND/2025[2022-23]Status: DisposedITAT IndoreAY 2022-23
JYOTI SANJAY AGRAWAL,NEEMUCH vs DCIT/ACIT 1(1), UJN, UJJAIN
ITA 830/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
LAXMINARAYAN,INDORE vs THE ITO-3(3), INDORE, INDORE
ITA 8/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
M.P STATE SEED CERTIFICATION AGENCY,BHOPAL vs CIT(EXEMPTION), BHOPAL
ITA 165/IND/2025[2024-2025]Status: DisposedITAT IndoreAY 2024-2025
