Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
M P RAJYA JAIVIK PRAMANIKARAN SANSTHA SAMITI,BHOPAL vs CIT(EXEMPTION), BHOPAL
ITA 163/IND/2025[2024-25]Status: DisposedITAT IndoreAY 2024-25
SUDHIR SHANKAR HALWASIYA,LUCKNOW vs ASST. COMMISSIONER OF INCOME TAX-III, LUCKNOW
ITA 216/LKW/2026[2023-24]Status: DisposedITAT LucknowAY 2023-24
SUDHIR SHANKAR HALWASIYA,LUCKNOW vs ASST. COMMISSIONER OF INCOME TAX-III, LUCKNOW
ITA 215/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
SUDHIR SHANKAR HALWASIYA,LUCKNOW vs ASST. COMMISSIONER OF INCOME TAX- III, LUCKNOW
ITA 214/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
M/S. DNA MEDIA PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER 2(1), LUCKNOW
ITA 216/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
RITESH KUMAR SINGH,LUCKNOW vs ITO-4(3), LUCKNOW
ITA 551/LKW/2024[2016-17]Status: DisposedITAT LucknowAY 2016-17
PRAFULKUMAR SUMANLAL MODI,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AH,EDABAD
ITA 716/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
JITENDRA PRAHLADBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 713/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE PR. COMMISSIONER OF INCOME-TAX-3, AHMEDABAD, AHMEDABAD
ITA 1267/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
SHRI VISHUT BOARD CREDIT & CONSUMER CO OPERATIVE SOCIETY LTD.,BHAVNAGAR vs DEPUTY COMMISSIONER OF I TAX, CIRCLE 1, BHAVNAGAR
ITA 1012/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
VRAJ VISHWA PUBLIC CHARITABLE TRUST,VADODARA vs THE ITO, WARD- EXEMPTION, VADODARA
ITA 2551/AHD/2025[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, VADODARA, VADODARA vs P GOLD PRIVATE LIMITED, DAHOD
ITA 2374/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
KANAL SANATKUMAR RAVAL,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 2155/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
AJIT CHANDULAL SHAH,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD
ITA 1618/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
INCOME TAX OFFICER, WARD-1(2)(1), VADODARA vs SHRI SURESHNHAI PADHIYAR LEGAL HEIR OF LATE SHRI MOTIBHAI MAGANLALBHAI PADHIYAR, VADODARA
ITA 1119/AHD/2024[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 831/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 830/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 829/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
B CHAVAN ENTERPRISES,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
ITA 726/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SHARAD GANPAT HULAWALE ,PUNE vs ITO WD-9(3) , PUNE
ITA 1957/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
VILAS JAGANNATH PATIL,JALGOAN vs THE ITO WARD 1(3), JALGAON
ITA 1750/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
BHAGWAN EKNATH KADAM,JALNA vs INCOME TAX OFFICER, ITO
ITA 1749/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
HAMAL MATHADI SHRAMIK VIKAS SANSTHA,AHILYANAGAR vs CIT, EXEMPTION, PUNE, PUNE
ITA 1355/PUN/2026[-]Status: DisposedITAT Pune
SANDIP BALASAHEB GORE,NASHIK vs WARD 3(1), NASHIK
ITA 1068/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
RAVIWAR KARANJA GANESHOTSAV MANDAL,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1057/PUN/2026[2026-27]Status: DisposedITAT PuneAY 2026-27
GIRISH MOTILAL JAIN,NANDURBAR vs THE INCOME TAX OFFICER, WARD 2, DHULE, DHULE
ITA 573/PUN/2025[ 2012-13]Status: DisposedITAT Pune
GIRISH MOTILAL JAIN,NANDURBAR vs THE INCOME TAX OFFICER, WARD 2, DHULE, DHULE
ITA 572/PUN/2025[2012-13]Status: DisposedITAT PuneAY 2012-13
MRS NALINI BABAN TADGE,PUNE vs ITO, WARD-3(2), PUNE, PUNE
ITA 2513/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
ATUL MOHAN BHANDARI,PUNE vs DCIT CIRCLE 1, AURANGABAD
ITA 2397/PUN/2025[2023-24]Status: DisposedITAT PuneAY 2023-24
THE JALGAON PEOPLES CO-OPERATIVE BANK LIMITED,JALGAON vs ITO CIRCLE 1 JALGAON, JALGAON
ITA 1179/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19