M/S SHIVALIK FILLING STATION vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER

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CWP/6605/2023HC Punjab & HaryanaPHHC01040471202313 July 2026Bench: MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL1 pages

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AT CHANDIGARH Sr. No.213 CWP-6605-2023 Date of decision: 13.07.2026 M/s Shivalik Filling Station ....Petitioner Versus Principal Commissioner of Income Tax and another ....Respondents CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL HON'BLE MS. JUSTICE RUPINDERJIT CHAHAL Present: Mr. Sushant Kareer, Advocate for the petitioner. Mr. Saurabh Kapoor, Sr. Standing counsel with Mr. Rana Gurtej Singh, Jr. Standing counsel with Ms. Muskaan Gupta, Advocate for the respondents. * * * DEEPAK SIBAL, J. (Oral) 1. Learned counsel for the petitioner seeks unconditional withdrawal of the present petition. 2. Learned counsel for the respondents has no objection. 3. Dismissed as withdrawn. (DEEPAK SIBAL) JUDGE (RUPINDERJIT CHAHAL) JUDGE July 13, 2026 Jyoti 1 Whether speaking/reasoned Yes/No Whether reportable Yes/No JYOTI SHARMA 2026.07.14 17:40 I attest to the accuracy and integrity of this document chandigarh

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