Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
SUPREME ALLIED SERVICES PRIVATE LIMITED ,BORIVALI MUMBAI vs ASST COMMISSIONER OF INCOME TAX CIRCLE 13 2 2 MUMBAI , MUMBAI
ITA 7618/MUM/2025[2018-19]Status: HeardITAT MumbaiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI vs ESSAR POWER GUJRAT LIMITED, MUMBAI
ITA 6997/MUM/2025[2012]Status: DisposedITAT Mumbai
ZEE MEDIA CORPORATION LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 6871/MUM/2025[2019-20]Status: HeardITAT MumbaiAY 2019-20
ZEE MEDIA CORPORATION LIMITED ,MUMBAI vs ACIT, CENTRAL CIRCLE 2(4), MUMBAI
ITA 6870/MUM/2025[2022-23]Status: HeardITAT MumbaiAY 2022-23
ZEE AKAASH NEWS PRIVATE LIMITED ,MUMBAI vs DCIT, CIRCLE 2(4), MUMBAI
ITA 6869/MUM/2025[2019-20]Status: HeardITAT MumbaiAY 2019-20
DY. COMMISSIONER OF INCOME-TAX-1(1)(1), MUMBAI, MUMBAI vs HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI
ITA 5/MUM/2025[2017]Status: DisposedITAT Mumbai
HINDUSTAN PETROLEUM CORPORATION LIMITED ,MUMBAI vs DCIT, CIRCLE 1(1)(1), MUMBAI
ITA 6759/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
LALIT GARG,DELHI vs INCOME TAX OFFICER, DELHI
ITA 7193/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BAL KALYAN SAMITI SAHIBABAD,GHAZIABAD, UTTAR PRADESH vs EXEMPTION WARD, GHAZIABAD, GHAZIABAD, UTTAR PRADESH
ITA 7191/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUCHITA NARULA,HARYANA vs ITO. WARD-1(4), FARIDABAD, HARYANA
ITA 7189/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HARISH CHAND MITTAL ,UTTAR PRADESH vs ITO, WARD 2(3)(4), HAPUR
ITA 7163/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CHANDER MOHAN,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KARNAL, HARYANA
ITA 7142/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
CHANDER MOHAN,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KARNAL, HARYANA
ITA 7141/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs HIGH END INFRATECH PVT LTD, DELHI
ITA 6557/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ABHEESHT GOEL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI
ITA 4762/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SHARIKA ESTHER SHARMA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 17, DELHI, DELHI
ITA 4761/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PRABNEET SINGH (DIRECTOR OF ERSTWHILE GTB FOREX PVT LTD ),DELHI vs ITO WARD -10 (3) , DELHI
ITA 4750/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SAHULAT MICROFINANCE SOCIETY,NEW DELHI vs CIT(EXEMPTION) DELHI, DELHI
ITA 4388/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SOCIETY FOR BRIGHT FUTURE,NEW DELHI vs CIT(EXEMPTION) DELHI, NEW DELHI
ITA 4386/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
M/S SANDEE MEDIACARE PVT LTD ,DELHI vs DCIT (CC) -28, NEW DELHI
ITA 3457/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
M/S SANDEE MEDICARE PVT LTD ,DELHI vs DCIT (CC) -28, NEW DELHI
ITA 3456/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
INVESTORS CLINIC INFRATECH PRIVATE LIMITED,UTTAR PRADESH vs DCIT CENTRAL CIRCLE- 15, DELHI
ITA 1390/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAJKAMAL LIQUORS PVT. LTD.,DELHI vs ITO WARD-21(1), DELHI
ITA 9069/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
RANJIT KUMAR YADAV,WEST VINOD NAGAR, DELHI vs CIT (A) - 29, DELHI, JHANDEWALAN EXTENSION, DELHI
ITA 8950/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
PRAMOD BAHL,ANAND VIHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -6, DELHI, DELHI
ITA 6734/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
SPARSH VYAPAAR PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
ITA 4337/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
SPARSH VYAPAAR PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
ITA 3400/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
MARUTI SUZUKI INDIA LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 16(1), DELHI, NEW DELHI
ITA 3786/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
INCOME TAX OFFICER, DELHI vs ADDON REALTY PRIVATE LIMITED, DELHI
ITA 3008/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
MARUTI SUZUKI INDIA LIMITED,NEW DELHI vs DCIT CIRLCE 16(1) , NEW DELHI
ITA 405/DEL/2023[2019-20]Status: DisposedITAT DelhiAY 2019-20
