Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
MANDYA ZILLA PADAVIPOORVA COLLEJU UPANYASAKARA GRUHANIRMANA SAH SANGHA NI,MANDYA vs ITO, WARD-1 & TPS, MANDYA
ITA 2155/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
LALIT KUMAR AMBALAL JAIN,CHICKMAGALUR vs INCOME TAX OFFICER, WARD-1 ,CHICKMAGALUR, CHICKMAGALUR
ITA 1644/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
CITIBAKE INDUSTRIES,MANGALURU vs DCIT CIRCLE 1(1), MANGALURU
ITA 1309/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
NIKAD INDIA BUSINESS SOLUTIONS PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER- WARD 5(1)(1), BENGALURU
ITA 1030/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
RESHMA ALEEM,BENGALURU vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE
ITA 2895/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SUJATHA TRADERS ,BANGALORE vs ACIT, CIRCLE-5(2)(1) , BANGALORE
ITA 2615/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
BUDANUR NAGARAJU VINAYKUMAR,MANDYA vs INCOME TAX OFFICER, WARD 1 & TPS, MANDYA
ITA 1806/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PANCHAPAKESAN KAILASAM,BENGALURU KARNATAKA vs INCOME TAX OFFICER WARD 2(2)(3) BANAGLORE, BANGALORE KARNATAKA
ITA 1630/BANG/2025[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 472/BANG/2024[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 471/BANG/2024[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 470/BANG/2024[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 469/BANG/2024[2009-10]Status: DisposedITAT BangaloreAY 2009-10
PATANJALI CHIKITSALAYA AND STORE ,MUMBAI vs ITO WARD 24(3)(1), MUMBAI
ITA 97/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
RAMESHBHAI KALIDAS VAISHNAV,RAJASTHAN vs ITO-WARD 41(3)(3) MUMBAI, MUMBAI
ITA 8266/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
AJAY KUMAR, ITO 28(1)(1), MUMBAI, MUMBAI vs AMANKUMAR BIRMARAM PRAJAPAT , MUMBAI
ITA 8149/MUM/2026[2014]Status: DisposedITAT Mumbai
LAXMI CHANDRAHAS NONDA,GULMOHAR GARDEN,YARI ROAD, VERSOVA, ANDHERI(W) vs A.C.I.T., CIRCLE 24(2), MUMBAI., OFFICE OF THE A.C.I.T. FOURTH FLOOR MUMBAI
ITA 8021/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT, CIRCLE 1(3)(1), MUMBAI vs FOUNDEVER CRM INDIA PRIVATE LIMITED, MUMBAI
ITA 5241/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GAJPAL BUILDINFRA PRIVATE LIMITED,THANE vs ITO, WARD-2(1), THANE, THANE
ITA 4902/MUM/2026[2016-17]Status: HeardITAT MumbaiAY 2016-17
BHAIRAVI THAKKAR (LEGAL HEIR OF LATE CHANDRAKANT NATHALAL THAKKAR),MUMBAI vs INCOME TAX OFFICER, WARD 27(1), MUMBAI, MUMBAI
ITA 4477/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SHRI CUTCHI LOHANA MAHAJAN BOMBAY ,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 423/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SHRIDHAR MURLIDHAR DWIVEDI,KALYAN - DOMBIVALI vs WARD 3(2), KALYAN, KALYAN - DOMBIVALI
ITA 4045/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
PANKAJ KUMAR MADANLAL BAJPAI,THANE vs INCOME TAX OFFICER 2(2), KALYAN
ITA 3819/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SOHAMS FOUNDATION ENGINEERING PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX-15(3)(2), MUMBAI
ITA 3731/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SOHAMS FOUNDATION ENGINEERING PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX-15(3)(2), MUMBAI
ITA 3730/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LAXMICHAND MEGHJI DEDHIA,MUMBAI vs WARD 27(2)(3), MUMBAI, NAVI MUMBAI
ITA 3505/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-4(1)(1), MUMBAI, MUMBAI vs ETHAN CONSTRUCTIONS PRIVATE LIMITED, MUMBAI
ITA 2115/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PRADEEP SANTKUMAR JOSHI,THANE vs WARD 3(1),THANE, THANE
ITA 202/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
PRINTRADE ISSUES (INDIA) PRIVATE LIMITED ,MUMBAI vs INCOME TAX OFFICER CIRCLE 8(2)(1), MUMBAI
ITA 1576/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITO 23 1 1 MUMBAI, MUMBAI vs CORAL MARGARET REBEIRO, MUMBAI
ITA 8134/MUM/2025[2014]Status: DisposedITAT Mumbai
CRYSTAL CONSTRUCTION,MUMBAI vs WARD 41(2)(1) MUMBAI, MUMBAI
ITA 7697/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20