Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

RAMASAMY SUNDARRAJ,NAMAKKAL vs INCOME TAX OFFICER WARD 1, NAMAKKAL

ITA 2242/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
7/10/2026

TYSPL97 POYYUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,ARIYALUR vs INCOME TAX OFFICER , PERAMBALUR

ITA 2239/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
7/10/2026

VENKATESH,VANIYAMBADI vs ITO, VELLORE

ITA 2011/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
7/10/2026

MACKLY CLOTHING PRIVATE LIMITED,DINDIGUL vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS ASSESSMENT CENTRE (NFAC)

ITA 1861/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
7/10/2026

SMT. SHANKAR VIJI,COIMBATORE vs ITO, NCW-3(1), COIMBATORE

ITA 1750/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
7/10/2026

NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI

ITA 1529/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
7/10/2026

NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI

ITA 1528/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
7/10/2026

SUDHA,TIRUVARUR vs ITO, WARD-1,, TIRUVARUR

ITA 1314/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
7/10/2026

VAITHILINGAM PARASHAKTHI ELAMATHI TRUST,VIRUDHUNAGAR vs CIT, EXEMPTIONS,, CHENNAI

ITA 1284/CHNY/2026[-]Status: DisposedITAT Chennai
7/10/2026

VAITHILINGAM PARASHAKTHI ELAMATHI TRUST,VIRUDHUNAGAR vs CIT, EXEMPTIONS,, CHENNAI

ITA 1283/CHNY/2026[-]Status: DisposedITAT Chennai
7/10/2026

SURABHI CHARITABLE TRUST,THIRUVALLUR vs COMMISSIONER OF INCOME TAX(EXEMPTION) WARD 3, CHENNAI

ITA 1184/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
7/10/2026

VETRICHELVAN VIJAYASARATHY,CHENNAI vs ITO, NCW-10(6), CHENNAI

ITA 1097/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
7/10/2026

IQRA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER - NON CORP.WARD 1(2) CHE, CHENNAI

ITA 1084/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
7/10/2026

IQRA EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs JURISDICTIONAL ASSESSING OFFICER - NON CORP.WARD 1(2) CHE, CHENNAI

ITA 1083/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
7/10/2026

ARVIND GUPTA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(1), CHENNAI

ITA 4103/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
7/10/2026

NEUBERG DIAGNOSTICS PVT. LTD.,KANCHIPURAM vs ITO, CORP. WARD-4(1), CHENNAI

ITA 3804/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
7/10/2026

SOOSAI MANICKAM THERASA,SALEM vs THE INCOME TAX OFFICER, WARD-1(2), SALEM

ITA 3433/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
7/10/2026

BALAMURUGESH PALANIAPPA KULANDAVELU,CHENNAI vs DCIT, CIRCLE-1 LTU,, CHENNAI

ITA 3246/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
7/10/2026

INCOME TAX OFFICER , TIRUVARUR vs SUDHA, THIRUTHURAIPOONDI

ITA 3234/CHNY/2025[2015]Status: DisposedITAT Chennai
7/10/2026

KRISHNARAJ,COIMBATORE vs DCIT, NCC-4, COIMBATORE

ITA 2687/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
7/10/2026

C SQUARE HEALTHCARE PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(2)(1), BENGALURU

ITA 682/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
7/10/2026

KOLARA MAHAMMED AZEEM USHAN,HOSADURGA vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA, CHITRADURGA

ITA 653/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
7/10/2026

SHAMBHALA HOTELS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), BANGALORE, BANGALORE

ITA 504/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
7/10/2026

ACIT, CIRCLE-1(1)(1), BENGALURU vs HIREHAL JAIRAJ ARJUN, BANGALORE

ITA 297/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
7/10/2026

YASHASVI DEVELOPERS,HUBLI vs THE INCOME TAX OFFICER WARD 3(5) HUBLI, HUBLI

ITA 233/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
7/10/2026

NTT DATA FA INSURANCE SYSTEM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , BANGALORE

ITA 2239/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
7/10/2026

KHP FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2236/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
7/10/2026

BHARATI MUZUMDAR,BENGALURU vs INCOME TAX OFFICER, WARD INTL. TAXATION 1(2), BLR, BENGALURU

ITA 2234/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
7/10/2026

STATE BANK OF INDIA - COMMERCIAL BRANCH,KRISHI BHAVAN, HUDSON CIRCLE vs JCIT, TDS, RANGE-3, HMT BHAVAN BELLARY ROAD

ITA 2193/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
7/10/2026

MADENAHALLI CHANNABASAVAIAH RAVISH,TUMKUR vs THE INCOME TAX OFFICER, TUMKUR

ITA 2178/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
7/10/2026