Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,032 total)

PRAMOD BAHL,ANAND VIHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -6, DELHI, DELHI

ITA 6734/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
7/10/2026

SPARSH VYAPAAR PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI

ITA 4337/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
7/10/2026

SPARSH VYAPAAR PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI

ITA 3400/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
7/10/2026

MARUTI SUZUKI INDIA LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 16(1), DELHI, NEW DELHI

ITA 3786/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
7/10/2026

INCOME TAX OFFICER, DELHI vs ADDON REALTY PRIVATE LIMITED, DELHI

ITA 3008/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
7/10/2026

MARUTI SUZUKI INDIA LIMITED,NEW DELHI vs DCIT CIRLCE 16(1) , NEW DELHI

ITA 405/DEL/2023[2019-20]Status: DisposedITAT DelhiAY 2019-20
7/10/2026

MARUTI SUZUKI INDIA LTD,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI

ITA 1953/DEL/2022[2018-19]Status: DisposedITAT DelhiAY 2018-19
7/10/2026

MARUTI SUZUKI INDIA LTD,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI

ITA 1952/DEL/2022[2017-18]Status: DisposedITAT DelhiAY 2017-18
7/10/2026

MARUTI SUZUKI INDIA LTD.,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI

ITA 521/DEL/2021[2016-17]Status: DisposedITAT DelhiAY 2016-17
7/10/2026

MARUTI SUZUKI INDIA LIMITED,NEW DELHI vs ACIT, SPL. RANGE-6, NEW DELHI

ITA 8968/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
7/10/2026

MARUTI SUZUKI INDIA LTD.,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI

ITA 8009/DEL/2018[2014-15]Status: DisposedITAT DelhiAY 2014-15
7/10/2026

DCIT, NEW DELHI vs M/S. BSES RAJDHANI POWER LTD., NEW DELHI

ITA 4429/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
7/10/2026

M/S. BSES RAJDHANI POWER LIMITED,NEW DELHI vs DCIT, NEW DELHI

ITA 4273/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
7/10/2026

SHAHID MOHAMMAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1,

WA/226/2024ITAT Chhattisgarh
7/10/2026

M/S. MEPCO INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX COMPANY CIRCLE

C.A. No.-008694-008694 - 2012ITAT SC

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

7/10/2026

STATE BANK OF INDIA,GUNA vs INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR

ITA 432/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

VINAY IRON FOUNDRY,AGRA vs PCIT, AGRA

ITA 428/AGR/2026[2022-23]Status: DisposedITAT AgraAY 2022-23
7/10/2026

VINAY IRON FOUNDRY,AGRA vs PCIT, AGRA

ITA 427/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
7/10/2026

STATE BANK OF INDIA REGIONAL BUSINESS OFFICE R-5 SHIVPURI,SHIVPURI vs INCOME TAX OFFICER, TDS GWALIOR, GWALIOR

ITA 420/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
7/10/2026

STATE BANK OF INDIA,TIKAMGARH vs INCOME TAX OFFICER, TDS ITO (TDS) GWALIOR, GWALIOR

ITA 411/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

STATE BANK OF INDIA RBO-II,GWALIOR vs THE INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR

ITA 337/AGR/2026[2016-17]Status: DisposedITAT AgraAY 2016-17
7/10/2026

STATE BANK OF INDIA BR DIGODA,TIKAMGARH vs INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR

ITA 265/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

PREM PRAKASH AGRAWAL,AGRA vs ACIT, CIR 1(1)(1), AGRA

ITA 245/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

STATE BANK OF INDIA - ADB SABALGARH BRANCH,MORENA vs INCOME TAX OFFICER, TDS GWALIOR, GWALIOR

ITA 175/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

SBI MORENA TIRAHA AMBAH BRANCH,MORENA vs INCOME TAX OFFICER, TDS, ITO TDS GWALIOR, GWALIOR

ITA 151/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
7/10/2026

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 210/PAN/2025[2020-21]Status: DisposedITAT PanajiAY 2020-21
7/10/2026

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARAWAR

ITA 209/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
7/10/2026

SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR

ITA 208/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
7/10/2026

KAZI MOHAMMAD ASIF KHAN,RAIPUR vs THE INCOME TAX OFFICER, WARD 3(1), RAIPUR

ITA 606/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
7/10/2026

PRAMOD DWIVEDI, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR

ITA 597/RPR/2026[2024-25]Status: DisposedITAT RaipurAY 2024-25
7/10/2026