Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR
ITA 210/PAN/2025[2020-21]Status: DisposedITAT PanajiAY 2020-21
SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARAWAR
ITA 209/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
SUVARNAKARARA CO-OPERATIVE SOCIETY LIMITED,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR
ITA 208/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
KAZI MOHAMMAD ASIF KHAN,RAIPUR vs THE INCOME TAX OFFICER, WARD 3(1), RAIPUR
ITA 606/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
PRAMOD DWIVEDI, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR
ITA 597/RPR/2026[2024-25]Status: DisposedITAT RaipurAY 2024-25
KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT
ITA 959/RJT/2026[2021-2022]Status: DisposedITAT RajkotAY 2021-2022
KISHORKUMAR MAGANLAL SHIRODARIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, RAJKOT
ITA 958/RJT/2026[2020-2021]Status: DisposedITAT RajkotAY 2020-2021
CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT.
ITA 925/RJT/2026[2021-22]Status: DisposedITAT RajkotAY 2021-22
CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT/ACIT-2(1), RAJKOT
ITA 851/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
CHANDRESH VISHANJI PANDIT,RAJKOT vs DCIT / ACIT-2(1), RAJKOT
ITA 759/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
VISHAL RAMESHBHAI SORATHIYA,RAJKOT vs THE ITO WD 1(1)(1), RAJKOT, RAJKOT
ITA 485/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
MAYUR HASMUKHBHAI SOJITRA ,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 151/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL
ITA 1197/RJT/2026[2021-2022]Status: DisposedITAT RajkotAY 2021-2022
VISHESWAR SHIVDAYAL YADAV,UNA vs ITO WD 4, JND VERAVAL, VERAVAL
ITA 1190/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
THE GUJARAT HOUSING UMARWADA URBAN CO. OP. CREDIT SOCIETY LIMITED,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
ITA 46/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
THE GUJARAT HOUSING UMARWADA URBAN CO. OP. CREDIT SOCIETY LIMITED,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
ITA 45/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
GRIM TECH PROJECTS INDIA PRIVATE LIMITED ,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT, AAYAKAR BHAVAN, MAJURA GATE, SURAT
ITA 968/SRT/2025[2012-13]Status: DisposedITAT SuratAY 2012-13
ANURAGRAIJI VALLABHRAIJI GOSWAI,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 643/SRT/2024[2008-09]Status: DisposedITAT SuratAY 2008-09
SURAJ DADA,PUNJAB vs DCIT CIRCLE-4, LUDHIANA, PUNJAB
ITA 827/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
MILANDO FASHIONS LIMITED ,LUDHIANA vs CIR III(1),JCIT-III/LDH, LUDHIANA
ITA 632/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
RAJBIR KAUR ATHWAL LEGAL HEIR OF LATE SH. JASBIR SINGH ATHWAL, YAMUNANAGAR,YAMUNANAGAR vs JAO ITO WARD-3 YAMUNANAGAR THE INCOME TAX OFFICER WARD-2, YAMUNA NAGAR, YAMUNANAGAR
ITA 1821/CHANDI/2025[2010-2011]Status: DisposedITAT ChandigarhAY 2010-2011
ROCKY MENGHRAJMAL LAKHWANI,AHMEDABAD vs WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 1601/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
ANIRUDDHSINH INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA
ITA 1559/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
SUPER ANTICO SOLUTIONS PRIVATE LIMITED,VADODARA vs INCOME TAX OFFICER, VADODARA GUJARAT
ITA 1539/AHD/2026[2023-2024]Status: DisposedITAT AhmedabadAY 2023-2024
ABHAY HIRALAL GANDHI,AHMEDABAD vs THE ITO, WARD-6(1)(1), AHMEDABAD
ITA 1955/AHD/2024[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
M/S. ELEGANT VINIMOY PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 2525/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
AVLOKAN VINIMAY PVT. LTD.,,KOLKATA vs ITO, WARD 4(3), KOLKATA, KOLKATA
ITA 2453/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DEEPSIKHA DISTRIBUTORS PVT. LTD.,,KOLKATA vs ITO, WARD 6(1), KOLKATA, KOLKATA
ITA 2446/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S. DEVELOPMENT EDUCATION & WELFARE TRUST,JALPAIGURI vs I.T.O., WARD - 2(3), ALIPURDUAR
ITA 2367/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
M/S. DEVELOPMENT EDUCATION & WELFARE TRUST,JALPAIGURI vs I.T.O., WARD - 2(3), ALIPURDUAR, ALIPURDUAR
ITA 2366/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
