Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
SAGARMAL MALL,KOLKATA vs D.C.I.T., CIRCLE - 32,, KOLKATA
ITA 195/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
PURNACHANDRAPUR MEHERPUR SRINARAYANPUR SKUS LTD.,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 33(1), KOLKATA, KOLKATA
ITA 1914/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
CHITTAPRIYO BOSE,KOLKATA vs ITO, WARD 33(2), KOLKATA,, KOLKATA
ITA 1639/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
BRAITHWAITE & CO. LTD.,,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA
ITA 1076/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
SOUPAL KUMAR NATH,NADIA vs I.T.O., WARD - 41(3), NADIA
ITA 3268/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
BHINASWAR COMMERCIAL PVT. LTD.,RAIPUR, CHHATTISGARH vs D.C.I.T., CIRCLE - 13(1), KOLKATA
ITA 2438/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIRCLE - 7(1), KOLKATA, KOLKATA vs ARENA TEXTILES & INDUSTRIES LIMITED, KOLKATA
ITA 2082/KOL/2025[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
TATA CONSUMER PRODUCTS LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 4(1), KOLKATA, KOLKATA
ITA 1604/KOL/2024[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
ACIT, CIRCLE-49(1), NEW DELHI vs KULDEEP CHHABRA, NEW DELHI
ITA 6507/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ACIT, CIRCLE-49(1), NEW DELHI vs KULDEEP CHHABRA, NEW DELHI
ITA 6506/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
AMRITVARSHA INDUSTRIES LIMITED,AMBEDKAR ROAD vs ASSISTANT COMMISSIONER OF INCOME TAX, MUZAFFAR NAGAR
ITA 6481/DEL/2026[2010-2011]Status: DisposedITAT DelhiAY 2010-2011
AMBA SHAKTI ISPAT LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8, JHANDEWALAN EXTENSION
ITA 5667/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KISHOR KUMAR AGGARWAL,GURGAON vs ACIT-CENTRAL CIRCLE-30- DELHI., DELHI
ITA 2305/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
KISHOR KUMAR AGGARWAL,GURGAON vs ACIT-CENTRAL CIRCLE-30,DELHI, DELHI
ITA 2304/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BELLSONICA AUTO COMPONENT INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-1(1), GURGAON
ITA 1041/DEL/2023[2015-16]Status: DisposedITAT DelhiAY 2015-16
MADHAV MARBLES AND GRANITES LTD. vs A..C.I.T.CIRCLE-2,UDAIPUR
ITA/99/2010ITAT Rajasthan
ARUN MONGA, YOGENDRA KUMAR PUROHIT
COMMISSIONER OF INCOME TAX, JAIPUR vs M/S KRISHI UPAJ MANDI SAMITI, ANOOPGARH
ITA/54/2016ITAT Rajasthan
ARUN MONGA, YOGENDRA KUMAR PUROHIT
C.I.T. II, JODHPUR vs RAJASTHAN VIKAS SANSTHAN, JODHPUR
ITA/36/2012ITAT Rajasthan
MANOJ KUMAR,ROORKEE vs ITO, ROORKEE
ITA 280/DDN/2026[2017-18]Status: DisposedITAT DehradunAY 2017-18
SMT. KALAWATI GAJWANI, RAIPUR,RAIPUR vs ITO-3(1), RAIPUR, RAIPUR
ITA 581/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
RINKU PRASAD PANDEY,BHILAI NAGAR vs INCOME TAX OFFICER, WARD-1(3), BHILAI, BHILAI NAGAR
ITA 573/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
SHRI ADISHWAR OILS AND FATS LTD., MAHASAMUND,MAHASAMUND vs ACIT, CENTRAL CIRCLE-1,RAIPUR, RAIPUR
ITA 326/RPR/2026[2009-10]Status: DisposedITAT RaipurAY 2009-10
INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR vs ATUL KUMAR AGRAWAL, AMBIKAPUR
ITA 12/RPR/2026[2022-23]Status: DisposedITAT RaipurAY 2022-23
EUSUB ALI,DARRANG ASSAM vs ITO WARD MANGALDOI ASSAM , MANGALDOI, ASSAM
ITA 336/GTY/2026[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
AGARTALA MISSION FIELD,AGARTALA vs WARD 1 AGARTALA, AGARTALA
ITA 198/GTY/2026[2022-23]Status: DisposedITAT GuwahatiAY 2022-23
MANABI NANDI,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI, GUWAHATI
ITA 197/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
ISHWAR SINGH,GUWAHATI vs ITO, W-1(3), GUWAHATI
ITA 193/GTY/2026[2014-15]Status: DisposedITAT GuwahatiAY 2014-15
PRAKASH SURANA,UDAIPUR vs INCOME TAX OFFICER, WARD - 2(2), GUWAHATI
ITA 191/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
SABITA DASH,ANGUL vs ITO WARD, ANGUL, ANGUL
ITA 900/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
SABITA DASH,TALCHER vs ITO WARD, ANGUL, ANGUL
ITA 899/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17