Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

ALAKA DAS,BHADRAK vs THE INCOME TAX OFFICER, BHADRAK WARD, BHADRAK, BHADRAK

ITA 851/CTK/2026[2016-17]Status: HeardITAT CuttackAY 2016-17
6/10/2026

PURNA CHANDRA KANUNGO,CUTTACK vs INCOME TAX OFFICER, WARD-1(1),CUTTACK, CUTTACK

ITA 844/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
6/10/2026

SRI HANSNATH CONSTRUCTIONS PRIVATE LIMITED,DARKHAPATNA, KALYANI NAGAR, CUTTACK vs DCIT, CIRCLE-1(1), CUTTACK, CUTTACK

ITA 838/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
6/10/2026

FORTUNE SPIRIT LIMITED,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR

ITA 808/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
6/10/2026

FORTUNE SPIRIT LIMITED,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR

ITA 806/CTK/2026[2021-22]Status: DisposedITAT CuttackAY 2021-22
6/10/2026

RAJESH KUMAR SAHU,BHUBANESWAR vs DCIT,CENTRAL CIRCLE 1, BHUBANESWAR

ITA 796/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
6/10/2026

RAJESH KUMAR SAHU,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR

ITA 793/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
6/10/2026

U N COLLEGE OF SCIENCE & TECHNOLOGY,ADASPUR vs DEPUTY COMMISSIONER OF INCOME TAX,EXEMPTION CIRCLE, BHUBANESWAR

ITA 789/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
6/10/2026

MAMATA PANDA,KENDRAPARA vs ITO WARD KENDRAPARA, KENDRAPARA

ITA 785/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
6/10/2026

JAGNYASENI HOSPITAL,JHARSUGUDA vs INCOME TAX OFFICER, JHARSUGUDA

ITA 777/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
6/10/2026

JAGNYASENI HOSPITAL,JHARSUGUDA vs INCOME TAX OFFICER, JHARSUGUDA

ITA 776/CTK/2026[2011-12]Status: DisposedITAT CuttackAY 2011-12
6/10/2026

JAGNYASENI HOSPITAL,JHARSUGUDA vs INCOME TAX OFFICER, JHARSUGUDA

ITA 775/CTK/2026[2010-11]Status: DisposedITAT CuttackAY 2010-11
6/10/2026

JOTRIMAYA PATI,ANGUL vs INCOME TAX OFFICER WARD ANGUL, ANGUL

ITA 769/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
6/10/2026

LAKSHMI NAYAK,KORAPUT vs ITO JEYPORE WARD, KORAPUT

ITA 766/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
6/10/2026

SUDHANSU SEKHAR MISHRA,BHUBANESWAR vs ITO, WARD 3(1), BHUBANESWAR, BHUBANESWAR

ITA 740/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
6/10/2026

SUDHANSU SEKHAR MISHRA,BHUBANESWAR vs ITO, WARD 3(1), BHUBANESWAR, BHUBANESWAR

ITA 739/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
6/10/2026

ASSOCIATION FOR RURASL AWARENESS AND MASS VOLUNTARY ACTION,MAYURBHANJ vs THE INCOME TAX OFFICER(EXEMPTION), CUTTACK, CUTTACK

ITA 731/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
6/10/2026

INDIAN METALS AND FERRO ALLOYS LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), BHUBANESWAR

ITA 67/CTK/2026[2016-2017]Status: DisposedITAT CuttackAY 2016-2017
6/10/2026

NAMITA PANIGRAHY,BERHAMPUR vs ITO, WARD 1, BERHAMPUR, BERHAMPUR

ITA 652/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
6/10/2026

SATYASAI EDUCATIONAL TRUST,BALESWAR vs ITO, EXEMPTIONS WARD, CUTTACK, CUTTACK

ITA 646/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
6/10/2026

ARVIND PURSETH,COX COLONY, JHARSUGUDA vs JOINT COMMISSIONER OF INCOME TAX (OSD), SAMBALPUR

ITA 506/CTK/2026[2013-14]Status: DisposedITAT CuttackAY 2013-14
6/10/2026

ORISSAJOB.COM,BHUBANESWAR vs ITO, WARD 5(1), BHUBANESWAR, BHUBANESWAR

ITA 270/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
6/10/2026

MS/.KONARK EARTHMOVER PVT. LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1, ROURKELA

ITA 559/CTK/2025[2018-19]Status: DisposedITAT CuttackAY 2018-19
6/10/2026

THE MAHANAGAR CREDIT CO-OPERATIVE SOCIETY LIMITED.,CUTTACK vs PR.CIT-1, , BHUBANESWAR

ITA 104/CTK/2023[2012-13]Status: DisposedITAT CuttackAY 2012-13
6/10/2026

JITENDRA KUMAR YADAV,GAYA vs INCOME TAX OFFICER, GAYA

ITA 73/PAT/2026[2022-23]Status: DisposedITAT PatnaAY 2022-23
6/10/2026

RAKESH KUMAR,SAMASTIPUR vs ITO, SAMASTIPUR

ITA 241/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
6/10/2026

DINESH CHANDRA YADAV,SAHARSA vs INCOME TAX OFFICER WARD 3(4) SAHARSA, GAUTAM NAGAR KOSHI CHOWK SAHARSA

ITA 201/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
6/10/2026

MANISH KUMAR ,PATNA vs DC/AC CIRCLE 4 , PATNA

ITA 138/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
6/10/2026

ANITA MITTAL,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR

ITA 98/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
6/10/2026

PREMAKUMAR,DHOLPUR vs INCOME TAX OFFICER, WARD-4, BHARATPUR, BHARATPUR

ITA 662/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
6/10/2026