Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
NIHAL DANGAYACH,JAIPUR vs INCOME TAX OFFICER WARD 7(2), JAIPUR, JAIPUR
ITA 1809/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
JITENDRA KUMAR BAIRWA,SURAT vs ITO, WARD 6(2), JAIPUR
ITA 1392/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
JHUTHA RAM,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
ITA 1365/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
KARAN VAHI,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1),CHANDIGARH, CHANDIGARH
ITA 114/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
RADHEYSHAM,AMBALA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE , YAMUNA NAGR
ITA 159/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
LAXMIKANT RAMLING VARDE ,AURANGABAD vs DCIT CIRCLE 1, AURANGABAD
ITA 2299/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
PUNE ZILLA SHIKSHAN MANDAL SEVAK SAHAKARIPATSANSTHA MARYADIT,PUNE vs ACIT, CIRCLE-3, PUNE, PUNE
ITA 1536/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
PUNE ZILLA SHIKSHAN MANDAL SEVAK SAHAKARIPATSANSTHA MARYADIT,PUNE vs ACIT, CIRCLE-3, PUNE, PUNE
ITA 1535/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
PUNE ZILLA SHIKSHAN MANDAL SEVAK SAHAKARIPASTSANSTHA MARYADIT,PUNE vs ACIT, CIRCLE-3, PUNE, PUNE
ITA 1534/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
SHREE GHADGENATH GRAMMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT ,KOLE vs INCOME TAX OFFICER, WARD 1 , SATARA
ITA 1207/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
SANT GADGE MAHARAJ NAGARI SAHAKARI PATSANSTHA MARYA SHIRALA,SHIRALA vs INCOME TAX OFFICER, WARD 5, SANGLI, SANGLI
ITA 1165/PUN/2026[2020-2021]Status: DisposedITAT PuneAY 2020-2021
INCOME TAX OFFICER, EXEMPTIONS, NANDED, NANDED vs ABHINAV MANAV VIKAS SANSTHA, LATUR
ITA 2257/PUN/2025[2019-20]Status: DisposedITAT PuneAY 2019-20
GOURINANDAN NAGRI SAHA PATSANSTHA,CHINCHWAD, PUNE vs INCOME TAX OFFICER, WARD 9(1), AKURDI, PUNE
ITA 1605/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
SIGNANT HEALTH PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-3(1) , HYDERABAD
ITA 673/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
KOUS KHAN MAHABOOB KHAN,KANYAKUMARI vs ITO, INTL TAXN. WARD,, TUTUCORIN
ITA 981/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SRINIVASAN CHINNAPPA,PUDUKKOTTAI vs DCIT, CIRCLE-1(1), TRICHY
ITA 924/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SURESH, SALEM,SALEM vs DCIT, CENTRALCIRCLE, SALEM
ITA 633/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
CHARLES SELVARAJ,CHENNAI vs ITO, NCW-4(3), CHENNAI
ITA 606/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
NIGILESAN REVATHI,THOOTHUKKUDI vs INCOME TAX OFFICER, WARD 2, TUTICORIN, TUTICORIN
ITA 4176/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MEERAN MOHAMED HAKKEM,TIRUPPUR vs INCOME TAX OFFICER WARD 2(1) TIRUPPUR, TIRUPPUR
ITA 4170/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
K.PONNAMMAL,NAMAKKAL vs THE INCOME TAX OFFICER, WARD-1, NAMAKKAL
ITA 4167/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
MUTHUSAMY NAGARAJAN,KARUR vs INCOME TAX OFFICER, WARD 1, THANJAVUR, THANJAVUR
ITA 4157/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SELVARAJ VIVEKRAJ,KUMBAKONAM vs JURISDICTIONAL ASSESSING OFFICER ( JAO), INCOME TAX OFFICE
ITA 4152/CHNY/2026[2018-2019]Status: DisposedITAT ChennaiAY 2018-2019
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4148/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4147/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4146/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
VD SWAMI AND COMPANY PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(1), , CHENNAI
ITA 4145/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
UNISPIN CARD CLOTHING INDIA PRIVATE LIMITED,COIMBATORE vs INCOME TAX OFFICER TDS, COIMBATORE
ITA 4134/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VIVEKANANDA SOCIAL AND EDUCATIONAL SOCIETY,PAPANASAM vs CIT EXEMPTIONS CHENNAI, CHENNAI
ITA 3829/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
SRI MUTHUMALAI MURUGAN TRUST,PUTHIRAGOUNDENPALAYAM vs THE INCOME TAX OFFICER (EXEMPTIONS), SALEM
ITA 3802/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
