Recent Judgments
Latest ITAT tax tribunal orders across all benches.(356,934 total)
SANGARALINGAM RATNAM BOOBATHIRAJ,MADURAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-1, MADURAI
ITA 3652/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
M/S. TAMILNADU OPHTHALMIC ASSOCIATION,TRICHY vs DCIT, CIRCLE-1,, ERODE
ITA 3447/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DHANDAPANI ARUNACHALAM,CHENNAI vs INCOME TAX OFFICER, NON-CORPORATE WARD 15(1), CHENNAI
ITA 3416/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SR BUILDERS CHENNAI LLP,CHENNAI vs PCIT, CENTRAL, CHENNAI-1, CHENNAI
ITA 3253/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SAGADEVAN SARAVANAMUTHU,SALEM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), SALEM
ITA 3177/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
PALANISAMY,TIRUPPUR vs ITO, WARD-1(1), TIRUPPUR
ITA 3089/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
THANGAVEL SRIDHAR,TIRUCHENGODE vs ITO , WARD-1,, TIRUCHENGODE
ITA 2728/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1783/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1782/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
PREETHI T S,HOSUR vs INCOME TAX OFFICER, CHENNAI
ITA 1781/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
THANGAVEL RAJAA,DINDIGUL vs INCOME TAX OFFICER, WARD 1, DINDIGUL, DINDIGUL
ITA 1181/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
ITO WARD 1, TVM, TIRUVANNAMALAI vs RAMAKRISHNAN YOKESH KUMAR, ARNI
ITA 1015/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
ELECTRONICS CORPORATION OF TAMILNADU LTD.,CHENNAI vs ITO, CORPORATE WARD-2(10, CHENNAI
ITA 3591/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
VALSALAM VIJU,KANYAJUMARI vs INCOEM TAX OFFICER WARD 1, NAGERCOIL
ITA 3262/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
MURALI VITHIYA,NAGAPATTINAM vs ITO, WARD-1,, KUMBAKONAM
ITA 3219/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(4), BENGALURU, BENGALURU vs SIRI ECO STAY PRIVATE LIMITED, BENGALURU
ITA 883/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SHIVAKUMAR,BENGALURU vs ITO, WARD 3(2)(1), BENGALURU
ITA 544/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
UDAY SHANBHAG,BENGALURU vs DEPUTY DIRECTOR OF INCOME TAX, BENGALURU
ITA 535/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
NARAYAN GOUDA,BANGALORE vs ITO, WARD 4(3)(3), BANGALORE, BMTC BUILDING, KORAMANGALA
ITA 534/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
T V ALEYAS ENGINEERS PRIVATE LIMITED,INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALORE, INDIA
ITA 512/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
NIKITHA BUILD-TECH PRIVATE LIMITED,BRIGADE RUBIX, HMT MAIN ROAD, BENGALURU vs ASSESSING OFFICER, BENGALURU
ITA 2345/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
DEVALAPUR RAGHAVENDRA,KAMPLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 BALLARI, BALLARI
ITA 1654/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
P VENKATACHALAPATHY HUF,BENGALURU vs INCOME TAX OFFICER, WARD - 3(2)(1), BENGALURU, BENGALURU
ITA 3103/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
TEACHERS CO-OPERATIVE SOCIETY LIMITED,VITTAL vs INCOME TAX OFFICER, WARD-2(5), MANGALORE
ITA 3063/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGHA NIYAMITHA BESAGARAHALLI,BESAGARAHALLI AND POST MADDUR TQ MANDYA DIST vs THE INCOME TAX OFFICER WARD 1 & TPS MANDYA, MANDYA
ITA 2708/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
MOHAMMED MUJAHID PASHA,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 2400/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
RAMKISHAN DONGRUNAIK CHAVAN ,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS,, GULBARGA
ITA 1278/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
LM WIND POWER BLADES (INDIA) PVT. LTD.,,BANGALORE vs JCIT, SPECIAL RANGE-4, BANGALORE
ITA 3431/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SHREE NIRMAL GYAN MANDIR VERSOVA JAIN SANGH,ANDHERI WEST vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9043/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
PARISH OF OUR LADY OF THE ROSARY,GOREGAON vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9027/MUM/2026[20026-27]Status: DisposedITAT Mumbai