Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
DEVALAPUR RAGHAVENDRA,KAMPLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 BALLARI, BALLARI
ITA 1654/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
P VENKATACHALAPATHY HUF,BENGALURU vs INCOME TAX OFFICER, WARD - 3(2)(1), BENGALURU, BENGALURU
ITA 3103/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
TEACHERS CO-OPERATIVE SOCIETY LIMITED,VITTAL vs INCOME TAX OFFICER, WARD-2(5), MANGALORE
ITA 3063/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGHA NIYAMITHA BESAGARAHALLI,BESAGARAHALLI AND POST MADDUR TQ MANDYA DIST vs THE INCOME TAX OFFICER WARD 1 & TPS MANDYA, MANDYA
ITA 2708/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
MOHAMMED MUJAHID PASHA,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 2400/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
RAMKISHAN DONGRUNAIK CHAVAN ,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS,, GULBARGA
ITA 1278/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
LM WIND POWER BLADES (INDIA) PVT. LTD.,,BANGALORE vs JCIT, SPECIAL RANGE-4, BANGALORE
ITA 3431/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SHREE NIRMAL GYAN MANDIR VERSOVA JAIN SANGH,ANDHERI WEST vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9043/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
PARISH OF OUR LADY OF THE ROSARY,GOREGAON vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9027/MUM/2026[20026-27]Status: DisposedITAT Mumbai
DEVI EKVEERA SHIKSHAN MANDAL,TROMBAY vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 9011/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BHIKHA BEHRAM WELL TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 9000/MUM/2026[N.A.]Status: DisposedITAT Mumbai
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8916/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), , MUMBAI
ITA 8911/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ORT INDIA,MUMBAI vs EXEM. WARD 2(2), MUMBAI
ITA 8910/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITIHAS SANKALAN SAMITEE KONKAN,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8880/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CHANDRALOK FOUNDATION,MUMBAI vs ITO, AAYAKAR BHAWAN,MUMBAI
ITA 8878/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
BRAHMANAD CHARITABLE TRUST,BORIVALI (W) vs CIT(E), PEDDER ROAD
ITA 8877/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SUNITI EDUCATION TRUST,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 8870/MUM/2026[2026 - 2027 ]Status: DisposedITAT Mumbai
SHUBHPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 8573/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHUBHAPADMA CHARITABLE TRUST,MUMBAI vs ITO EXEM WARD 2 (3), MUMBAI
ITA 8572/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAMESH DHALUMAL ADVANI,MUMBAI vs ITO, WARD 41(4)(3), MUMBAI, MUMBAI
ITA 8305/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ORCHID INDUSTRIES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - 2(3)(1), MUMBAI
ITA 7841/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHI vs HAKTI APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. ,MUMBAIVS.ITO WARD 32(2), MUMBAI
ITA 7835/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
CENTRUM INFRASTRUCTURE & REALTY LIMITED,MUMBAI vs DCIT 3(1)(1), MUMBAI
ITA 7823/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ITO TDS 1(1)(3),MUMBAI, MUMBAI vs BOMBAY MERCHANTILE COOPERATIVE BANK LTD, MUMBAI
ITA 7400/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7399/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7398/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO-TDS-1(1)(3), MUMBAI vs BOMBAY MERCANTILE CO-OPERATIVE BANK LIMITED, MUMBAI
ITA 7397/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ANAND S PANDEY,THANE vs INCOME TAX OFFICER, THANE WEST
ITA 7259/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
DCIT CC 5.2, MUMBAI, MUMBAI vs TCK FINANCE & LEASING PRIVATE LIMITED, MUMBAI
ITA 7227/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15