Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,073 total)

GLOBE TRANSPORT CORPORATION,MUMBAI vs INCOME TAX OFFICER 17(3)(1)MUMBAI, MUMBAI

ITA 7187/MUM/2026[2022-23]Status: HeardITAT MumbaiAY 2022-23
6/10/2026

SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 7035/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
6/10/2026

SMT GAURIBEN MADAN CHARLA JAIN CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI

ITA 7034/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
6/10/2026

THE SALVATION ARMY,BYCULLA, MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CUMBALLA HILL, MUMBAI

ITA 6120/MUM/2026[NA]Status: DisposedITAT Mumbai
6/10/2026

SCAFFOLD PROPERTIES PRIVATE LIMITED,MUMBAI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (PCIT), MUMBAI - 5, MUMBAI

ITA 6054/MUM/2026[2022-23]Status: HeardITAT MumbaiAY 2022-23
6/10/2026

PALM GROVE BEACH HOTELS PRIVATE LIMITED,KHAR WEST vs DCIT, AAYKAR BHAVAN

ITA 5882/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
6/10/2026

PIERRE JULIAN JOHN DSOUZA,MUMBAI vs DY COMMISSIONER OF INCOME TAX, MUMBAI

ITA 5808/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
6/10/2026

FRAGRANCE & FLAVOURS ASSOCIATION OF INDIA,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 4789/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
6/10/2026

MICROCHIP INFOTEL PVT. LTD.,MUMBAI vs INCOME TAX OFFICER-12(3)(4), MUMBAI

ITA 4209/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
6/10/2026

ZEE ENTERTAINMENT ENTERPRISES LIMITED ,MUMBAI vs DCIT, CENTRAL CIRCLE 2(4), MUMBAI

ITA 365/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
6/10/2026

DCIT CENTRAL CIRCLE-7(2), MUMBAI, MUMBAI vs SUPER VALUE PROPERTIES PRIVATE LIMITED, MUMBAI

ITA 3534/MUM/2026[2021-22]Status: HeardITAT MumbaiAY 2021-22
6/10/2026

NETSCOUT SYSTEMS INDUSTRIAL PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 1(3)(1), MUMBAI, MUMBAI

ITA 3456/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
6/10/2026

THE UK TRADE DESK LTD,LONDON,UNITED KINGDOM vs ASSISTANT COMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION - 4(3)(1), MUMBAI,MAHARASHTRA

ITA 3350/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
6/10/2026

RAMESH SHANTILAL DALAL,MUMBAI vs ITO, MUMBAI

ITA 3274/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
6/10/2026

GAURAV GIRISH DEDHIA,MUMBAI vs INCOME TAX OFFICER - CIRCLE 41(1)(2), MUMBAI

ITA 3001/MUM/2026[2019-2020]Status: HeardITAT MumbaiAY 2019-2020
6/10/2026

IMAGINE SPACES LLP,SHALIMAR MORYA PARK NEW LINK ROAD ANDHERI WEST vs INCOME TAX OFFICER, WARD 24(2)(1), , PIRAMAL CHAMBER, LALBAUG, PAREL, MUMBAI,

ITA 2858/MUM/2026[2014-15]Status: HeardITAT MumbaiAY 2014-15
6/10/2026

ADHAR NAGARI SAHAKARI PATSANSTHA LIMITED,THANE vs INCOME TAX OFFICER WARD 1(1), KALYAN, KALYAN

ITA 2454/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
6/10/2026

LAHERIKANT SUNDARJI BHADRA HUF,MUMBAI vs ITO , MUMBAI

ITA 2094/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
6/10/2026

ARVIND RATANCHAND JAIN,MUMBAI vs INCOME TAX OFFICER, WARD 23(1)(6), MUMBAI, MUMBAI

ITA 142/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
6/10/2026

AEGIS CUSTOMER SUPPORT SERVICES PVT LTD.,MUMBAI vs DCIT, CIT-14(1)(1), MUMBAI

ITA 9089/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
6/10/2026

ARAMEX TRANSPORTATION INDIA PRIVATE LIMTED ,MUMBAI vs DCIT, 1(1)(1), MUMBAI

ITA 9086/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
6/10/2026

DCIT(IT)-4(1)(1), MUMBAI, MUMBAI vs REFINITIV LIMITED, MUMBAI

ITA 8137/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
6/10/2026

DCIT (IT)-4(1)(1), MUMBAI , MUMBAI vs REFINITIV LIMITED , MUMBAI

ITA 8136/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
6/10/2026

DCIT CIRCLE 3(4), MUMBAI, MUMBAI vs ASIAN PAINTS LIMITED, MUMBAI

ITA 3909/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
6/10/2026

SA MALLIKA VENTURES LTD.(ERSTWHILE SA WINONA VENTURES LTD. PRIOR TO MERGER),MUMBAI vs THE ACIT (IT)-4(2)(1), MUMBAI

ITA 1021/MUM/2023[2015-16]Status: DisposedITAT MumbaiAY 2015-16
6/10/2026

ATOS NEDERLAND B.V.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) RANGE- 1(1)(2), MUMBAI

ITA 2328/MUM/2022[2019-20]Status: DisposedITAT MumbaiAY 2019-20
6/10/2026

YUMLEMBAM TARETTOMBA SINGH,MUMBAI vs ITO, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 547/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
6/10/2026

YUMLEMBAM TARETTOMBA SINGH,MUMBAI vs ITO, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 546/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
6/10/2026

GOUR MONI KABONG SINGH ,MUMBAI vs ITO, WARD, NORTH LAKHIMPUR, NORTH LAKHIMPUR

ITA 545/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
6/10/2026

GOUR MONI KABONG SINGH,MUMBAI vs ITO, WARD, NORTH LAKHIMPU, NORTH LAKHIMPUR

ITA 544/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
6/10/2026