Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT 12(2)(2), MUMBAI, MUMBAI
ITA 1312/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 12(2)(2), MUMBAI
ITA 5550/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
HINDU SEVA FOUNDATION,NEW DELHI vs CIT(E), NEW DELHI
ITA 6184/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
COMPETENT VIDYUT TOWERS PVT LTD,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS APPEAL CENTRE
ITA 5768/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
BOSTON SCIENTIFIC TECHNLOGY & ENGINEERING SERVICES PVT LTD ERST BOSTON SCIENTIFIC SERVICE PVT LTD,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 5764/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
NUPUR JAIN,NEW DELHI vs ITO, W-47(1), NEW DELHI
ITA 5759/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DELHI POLICE MARTYRS FUND,DELHI vs ITO WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5321/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DELHI POLICE MARTYRS FUND,DELHI vs ITO WARD EXEMPTION 1(3), DELHI, DELHI
ITA 5320/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DELHI POLICE WELFARE SOCIETY,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI, DELHI
ITA 5319/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DELHI POLICE WELFARE SOCIETY,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI, DELHI
ITA 5318/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
DELHI POLICE EDUCATION FUND,DELHI vs DCIT CIRCLE EXEMPTION 1(1), DELHI
ITA 5317/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
NATIONAL SKILLS FOUNDATION OF INDIA,GURGAON vs ITO EXEMPTIONS, WARD - FARIDABAD, FARIDABAD
ITA 5098/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
NATIONAL SKILLS FOUNDATION OF INDIA,GURGAON vs ITO EXEMPTIONS, WARD - FARIDABAD, FARIDABAD, HARYANA
ITA 5097/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
D B ENGINEERING P. LTD.,DELHI vs ACIT CIRCLE 7(1), DELHI, DELHI
ITA 425/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUMIT AGGARWAL,DELHI vs ITO WARD 36 (1), NEW DELHI
ITA 4169/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PHOOLJA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 3905/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
LIEVENENT MAHIPAT MEMORIAL SIKSHA SAMITI,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3793/DEL/2026[NA]Status: DisposedITAT Delhi
LIEVENENT MAHIPAT MEMORIAL SIKSHA SAMITI,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3792/DEL/2026[NA]Status: DisposedITAT Delhi
HANS FOUNDATION,DELHI vs WARD EXEMPTION 1(2), DELHI
ITA 3753/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HANS FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 3752/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
JMW INDIA PRIVATE LIMITED,DELHI vs DCIT CC-13, DELHI
ITA 3494/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
AKJ METALS PVT LTD,DELHI vs ITO WARD 5 (1), DELHI
ITA 3483/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT, CIRCLE EXEMP 2(1), DELHI
ITA 3481/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT CIRCLE EXEMP 2(1), DELHI
ITA 3480/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SPORTS AUTHORITY OF INDIA,DELHI vs DCIT, CIRCLE EXEMP 2(1), DELHI
ITA 3479/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MATA KRISHNA WANTI MEMORIAL EDUCATIONAL SOCIETY,DELHI vs PCIT (CENTRAL), DELHI
ITA 3478/DEL/2026[-]Status: DisposedITAT Delhi
THE PRABANDHKARENI COMMITTEE, SHREE 1008 BHAGWAN PARSAVNATH DIGAMBER JAIN ATISHAY KSHETRA, HANSI,HANSI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 3392/DEL/2026[2027-28 to 2036-37]Status: DisposedITAT Delhi
THE PRABANDHKARENI COMMITTEE, SHREE 1008 BHAGWAN PARSAVNATH DIGAMBER JAIN ATISHAY KSHETRA, HANSI,HANSI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 3391/DEL/2026[2027-28 to 2036-37]Status: DisposedITAT Delhi
SONAM,NOIDA vs ASSESSING OFFICER, NOIDA
ITA 3084/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
CLOUDSPACE TECHNOLOGIES PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE - 4(2), DELHI, DELHI
ITA 8623/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21