Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI
ITA 1112/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI
ITA 1111/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI
ITA 1110/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
PUSHPALATHA GOPAL,CHENNAI vs ITO, NCW-10(6), CHENNAI
ITA 104/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
TYSPL68 ABISHEKAPURAM AGRICULTURAL COOPERATIVE CREDIT SOCIETY,TRICHY vs INCOME TAX OFFICER, TRICHY
ITA 102/CHNY/2026[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
TYSPL68 ABHISHEKAPURAM PRIMARY AGRICULTURAL CREDIT COOPERATIVE SOCIETY,TRICHY vs INCOME TAX OFFICER, TRICHY
ITA 101/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
RAVI SIVAGAMI,TIRUVANNAMALAI vs ITO, WARD-1, TIRUVANNAMALAI
ITA 3958/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME-TAX, MADURAI vs SUNDARAM INDUSTRIES PRIVATE LIMITED, MADURAI
ITA 3136/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
T.V. SUNDRAM IYENGAR & SONS PVT LIMITED,MADURAI vs ACIT CORPORATE CIRCLE 2, MADURAI, MADURAI
ITA 3079/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
HEBSIBA DANIEL,CANADA vs INCOME TAX OFFICER- WARD 4 (1) (1), BENGALURU
ITA 91/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
INAYATHULLA,BANGALORE vs INCOME TAX OFFICE WARD 1(2)(1), BANGALORE
ITA 684/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
INAYATHULLA,FRAZER TOWN BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 647/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
BANGALORE NAGARAJ VISHWANATH,BENGALURU vs ITO WARD 5(3)(3), BENGALURU
ITA 1642/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ATUL REALTY PRIVATE LIMITED,VASHI NAVI MUMBAI vs DCIT - CIRCLE 15(1)(1), MUMBAI, AAYAKAR BHAVAN
ITA 847/MUM/2026[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013
RAKESH BALKRISHNA MORE,THANE vs INCOME TAX OFFICER, KALYAN
ITA 5534/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KAMAL MAHESHWARI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT MUMBAI REGION
ITA 3820/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
M K SHETH CHARITY TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 2988/MUM/2026[NA]Status: DisposedITAT Mumbai
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2909/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 2908/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
LIONS CLUB OF BOMBAY AIRPORT SERVICE FUND,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2802/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
LIONS CLUB OF BOMBAY AIRPORT SERVICE FUND,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2801/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
S H DONUT EMPIRE INDIA PRIVATE LIMITED,KHAR WEST vs ADDL/JCIT (A)-1, HYDERABAD
ITA 2305/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
M/S. VINANT TRUST,MUMBAI vs DCIT, CIRCLE 26(1), MUMBAI
ITA 9325/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
AVENDUS ENHANCED RETURN FUND,MUMBAI vs ACIT, CIRCLE 23(1), MUMBAI
ITA 9151/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SURESHKUMAR PARASHMAL JAIN,MUMBAI vs INCOME TAX OFFICER 3 (2), KALYAN
ITA 9130/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHREEM INC,MUMBAI vs ITO WARD 19(3)(1), MUMBAI
ITA 7358/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRI RAMESH MEGHRAJ JAIN HUF,MUMBAI vs THE ITO WARD 19(3)(1), MUMBAI
ITA 6139/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INDIAN OIL CORPORATION LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 14(1)( 1), MUMBAI
ITA 4408/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INCOME TAX OFFICER-41.2.2 MUMBAI, MUMBAI vs KALASH JEWELS, MUMBAI
ITA 3596/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
GOAN HOTELS & REALTY PRIVATE LIMITED,MUMBAI vs DCIT 12(2)(2), MUMBAI, MUMBAI
ITA 1315/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17