Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
INCOME TAX OFFICER, DELHI vs JAI SHANTI ENTERPRISES, DELHI
OM WELFARE SOCIETY,HISAR vs CIT EXEMPTION, CHANDIGARH
OM WELFARE SOCIETY,HISAR vs CIT EXEMPTION, CHANDIGARH
VIKASH GUPTA,GHAZIABAD vs INCOME TAX OFFICER WARD 2(2)(1), GHAZIABAD
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA
HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT(IT), NOIDA
PR. COMMISSIONER OF INCOME TAX vs SOHAN RAJ BALAR
PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR
Sikander Sharma alias Sikandar Sharma vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Mudassarnazar Haroon Khan vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Wayne Edward Dcosta vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Dhananjay Vinayak Wannere vs UNION OF INDIA AND ORS
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Sagar Roshanlal Agarwal vs THE UNION OF INDIA AND ORS
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Tarun Singh Kanwar vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Manohar Ramabtar Jhunjhunwala vs Principal Commissioner of Income Tax 17, Mumbai
Ruchi Vipin Agarwal 2018 19 vs Asst Director of Income Tax Centralized Processing Centre
Dharmveer Sachan vs Income Tax Assessing Officer Ward 20 1 Thane
Ankit Krishnakumar Lakhotia vs Income Tax Officer Ward 4 1 Thane
Vinit Ramsewak Yadav vs Income Tax Assessing Officer Ward 32 2 1
MRS SAMREEN ZAIDI KOOLARZADEH vs INCOME TAX OFFICER
VIRENDER NARANG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28 1 NEW DELHI & ORS.
THE PR. COMMISSIONER OF INCOME TAX -3 vs ESCORTS LTD.
NEERA NARANG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28 1 NEW DELHI & ORS.
Parul Trivedi Nirmal vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Xerxes D Kotval vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Hardik Subhash Jani vs Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA
Cuzack Petrus Khursheed Banaji vs The Union of India
HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA