Recent Judgments

Urmez Phiroz Mugaseth vs The Union of India

HON'BLE SHRI JUSTICE B.P. COLABAWALLA HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

CHANDRA JAMMULA MOHAN vs ASST DIRECTOR OF INCOME TAX CENTRALIZED PROCESSING CENTRE

HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

MANINDER SINGH SOOD vs DEPUTY COMMISSIONER OF INCOME TAX AND ORS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

COMMISSIONER OF CENTRAL EXCISE HYDERABAD IV COMMISSIONER vs M/S XEROX INDIA LTD. AND ORS

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

KINGFA SCIENCE & TECHNOLOGY (INDIA) LIMITED,CHENNAI vs ASST. COMMISSIONER/DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI

ERNST & YOUNG (EMEIA) SERVICES LIMITED,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(2)(2), NEW DELHI, NEW DELHI

ACIT, NEW DELHI vs VIKAS DAHIYA , NEW DELHI

ADVICS CO., LTD.,JAPAN vs THE OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), NEW DELHI

ADVICS CO., LTD.,JAPAN vs THE OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), NEW DELHI

VAISHALI DHAVAL GANATRA,RAJKOT vs ACIT, RAJKOT

INCOMET TAX OFFICER, JAMNAGAR vs KETAN GORI, JAMNAGAR

PANKAJKUMAR MAGANLAL BABARIA,RAJKOT vs THE DCIT/ACIT-2(1), RKT, RAJKOT

PORBANDAR JILLA SAHKARI DUDH UTPADAK SANGH LIMITED,PORBANDAR vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1), JAMNAGAR

GURMEET KAUR,PATIALA vs INCOME TAX OFFICER , PATIALA

SHRI MUKTESHWAR MAHADEV SHIV MANDIR COMMITTEE,CHEHLAN vs CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH

G.C.S. COMPUTER TECHNOLOGY PRIVATE LIMITED,CHANDIGARH vs ITO WARD-4, PATIALA, PUNJAB

G.C.S. COMPUTER TECHNOLOGY PRIVATE LIMITED,CHANDIGARH vs ITO WARD-4, PATIALA, PUNJAB

SHRI GOKUL DHAM VRINDAVAN DHARMARTH ALL INDIA SEWA SAMITI,ROHTAK vs CIT EXEMPTIONS, CHANDIGARH

SUBHASH KUMAR DUA, LUDHIANA,LUDHIANA vs THE PCIT-1, LUDHIANA, LUDHIANA

A.K.SONI HOSIERY MILLS PRIVATE LIMITED,LUDHIANA vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CIR II(1),JCIT-II/LDH, LUDHIANA

SARDUL SINGH,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB

NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS,BALLABGARH, HARYANA vs CIT, EXEMPTIONS, CHANDIGARH

BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

BALRAJ GUPTA FOUNDATION,HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

CAREER POINT UNIVERSITY HAMIRPUR,JAIPUR vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

TINKU WINES,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH

BIPINBHAI MAGANBHAI VIRANI,BHAVNAGAR vs THE INCOME TAX OFFICER WARD 1(10), BHAVNAGAR

BIPINBHAI MAGANBHAI VIRANI,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD 1(10), BHAVNAGAR

BIPINBHAI MAGANBHAI VIRANI ,BHAVNAGAR vs THE INCOME TAX OFFICER WARD 1(10), BHAVNAGAR