Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
NARAYAN SECURITIES LIMITED,EAST PATEL NAGAR vs INCOME TAX OFFICER WARD 17(4), C.R. BUILDING
ITA 3839/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
SHALINI KANWAR CHAND,DELHI vs ACIT CIRCLE INT. TAX 1(2)(1), DELHI
ITA 1083/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
NITA PURI,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 3853/DEL/2023[2020-21]Status: DisposedITAT DelhiAY 2020-21
BRANCH METRICS INC,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX - 1(1)(2), NEW DELHI
ITA 3599/DEL/2023[2021-22]Status: DisposedITAT DelhiAY 2021-22
SAMSUNG INDIA ELECTRONICS PVT. LTD.,GURGAON vs ADDI CIT NATIOANL E- ASSESMENT CENTRE, NEW DELHI
ITA 461/DEL/2021[2016-17]Status: DisposedITAT DelhiAY 2016-17
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED,NEW DELHI vs DCIT, TPO 3(1)(2), DELHI
ITA 1955/DEL/2021[2017-18]Status: DisposedITAT DelhiAY 2017-18
ITO, WARD-18(3), NEW DELHI vs NORM CONSULTANTS PVT. LTD., NEW DELHI
ITA 1008/DEL/2021[2002-03]Status: DisposedITAT DelhiAY 2002-03
INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI
ITA 7413/DEL/2019[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACIT, NEW DELHI vs SHRI CHARU SHEKHAR GUPTA, NEW DELHI
ITA 1157/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
The Principal Commissioner of Income Tax-1 vs Boppudi Logistics Private Limited
TCA/117/2026ITAT Madras
Honourable The CHIEF JUSTICE
KHEM GUPTA (SINCE DECEASED) THROUGH HIS LEGAL HEIR vs INCOME TAX OFFICER AND ORS
CWP/16120/2026ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
SANKARA SUBRAMANIAM RAMNATH vs THE STATE OF MAHARASHTRA AND ANR
WP/3823/2025ITAT Bombay
SUNITA RAJ SARDESAI vs INCOME TAX OFFICER WARD AND ANR
WP/1843/2023ITAT Bombay
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs VRINDA FARMS PVT. LTD.
ITA/532/2026ITAT Delhi
ARICENT TECHNOLOGIES HOLDING LTD (FORMERLY KNOWN AS FLEXTRONICS SOFTWARE SYSTEM LTD. vs DCIT,CIRCLE-11(1), NEW DELHI
ITA/1015/2019ITAT Delhi
KUNAL PATEL,UK vs DCIT, CIRCLE INT. TAX 2(2)(2), DELHI
ITITA 236/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
KUNAL PATEL,UK vs DCIT, CIRCLE INT. TAX 2(2)(2), DELHI
ITITA 235/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
PALI TEXTILE COMMON EFFLUENT TREATMENT PLANT,JODHPUR vs EXEMPTION WARD,JODHPUR, JODHPUR
ITA 753/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
URBAN IMPROVEMENT TRUST,PALI vs WARD EXEMPTION JODHPUR, JODHPUR
ITA 717/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
GAYATRI PARIWAR TRUST,CHITTORGARH,CHITTORGARH vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 716/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHRI ARBUDA MATA SEVADI KHETLAJI GAUSHALA SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR
ITA 650/JODH/2026[NA]Status: DisposedITAT Jodhpur
SEVA MANDIR,JODHPUR vs ITO EXEMPTION WARD 1, JODHPUR
ITA 637/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
VYAVASTHA SAMITI SHREE HINGLAJ MANDIR BHAGLI, PALI,PALI vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 636/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
AUSTIN EDUCATIONAL SOCIETY,JODHPUR vs CIT, EXEMPTION JAIPUR, JAIPUR
ITA 609/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
NEW SANKALP INDIA FOUNDATION CHARITABLE TRUST,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 217/JODH/2026[NA]Status: DisposedITAT Jodhpur
SHRI GUSAI RAM,BARMER vs ITO WARD-1, BARMER
ITA 985/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
SMT. KAUSHALYA DEVI CHAYAL,BIKANER. vs DCIT/ACIT, CENTRAL CIRCLE, BIKANER
ITA 42/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
SHILPAKANWAR CHANDANSINGH DEORA,SIROHI vs ITO, SIROHI
ITA 29/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
ASHA LOK SANGEET VIKAS SANSTHAN,BARMER vs CIT(E), JAIPUR
ITA 182/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHANTI ASHAYA BALIKA UTHAN AVEM KALIYAN SANSTHAN,PALI. vs CIT(E), JAIPUR
ITA 181/JODH/2025[NA]Status: DisposedITAT Jodhpur