Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
YASHODA DANGI,UDAIPUR vs COMMISSIONER, DELHI
ITA 13/JODH/2025[2011-12]Status: DisposedITAT JodhpurAY 2011-12
DHUKHA RAM,BHINMAL vs ACIT CIRCLE, BARMER
ITA 1132/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
MEWAR UNIVERSITY,CHITTORGARH vs INCOME TAX OFFICER EXEMPTION WARD, UDAIPUR, UDAIPUR
ITA 518/JODH/2023[2017-18]Status: DisposedITAT JodhpurAY 2017-18
INCOME TAX OFFICER WARD 2(1 )UDAIPUR, UDAIPUR vs CHAITAANYA KOCHAR, WARDHA
ITA 430/JODH/2023[2005-06]Status: DisposedITAT JodhpurAY 2005-06
INCOMETAX OFFICER WARD-2(1),UDAIPUR, UDAIPUR vs CHAITANYA KOCHAR, UDAIPUR
ITA 429/JODH/2023[2002-03]Status: DisposedITAT JodhpurAY 2002-03
M/S GURUSIDDESHWAR COOP CREDIT SOCIETY,SIRSI vs INCOME TAX OFFICER, SIRSI
ITA 71/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE HONAVAR HAVYAK UCCSL,HONAVAR vs ASSESSING OFFICER, ITO WARD-I, KARWAR
ITA 17/PAN/2026[2017-2018]Status: DisposedITAT PanajiAY 2017-2018
KASTURI DHANYAKUMAR BHUPAL,BELGAUM KARNATKA vs INCOME TAX OFFICER WARD 1, BELGAUM, BELGAUM KARNATAKA
ITA 10/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs GRENIC TILES PRIVATE LIMITED, WANKANER
ITA 450/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
VITTHALBHAI VASHRAMBHAI DHAMELIYA,SURAT vs INCOME TAX OFFICER, WARD 3(3)(1), SURAT
ITA 399/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
VITTHALBHAI VASHRAMBHAI DHAMELIYA,SURAT vs INCOME TAX OFFICER, WARD 3(3)(1), SURAT
ITA 398/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
A H INDUSTRIES,DAMAN vs ITO, DAMAN WARD, DAMAN
ITA 984/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
TEAM GREEN,RANCHI vs ITO EXEMPTION WARD, RANCHI, RANCHI
ITA 92/RAN/2026[2022-23]Status: DisposedITAT RanchiAY 2022-23
U P S STONE CHIPS,PALAMU vs ITO, WARD-3(1), RANCHI, RANCHI
ITA 162/RAN/2026[2023-24]Status: DisposedITAT RanchiAY 2023-24
PRADEEP KUMAR GUPTA,HAZARIBAG vs DCIT/ACIT, CIRCLE -1, HAZARIBAGH
ITA 121/RAN/2026[2014-15]Status: DisposedITAT RanchiAY 2014-15
ACIT, CEN CIR-1,RANCHI, RANCHI vs RAMANUJ SINGH, MADHYA PRADESH
ITA 270/RAN/2024[2020-21]Status: DisposedITAT RanchiAY 2020-21
RAMANUJ SINGH,SINGRAULI vs DCIT, CENTRAL CIRCLE-1, RANCHI
ITA 162/RAN/2024[2020-21]Status: DisposedITAT RanchiAY 2020-21
VIKASH SHARMA HUF,RANCHI vs ITO WARD 3(2), RANCHI
ITA 231/RAN/2023[2017-18]Status: DisposedITAT RanchiAY 2017-18
INCOME TAX OFFICER, AURANGABAD vs PRAMOD SINGH, AURANGABAD
ITA 68/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
SURESH PRASAD SINGH,ROHTAS vs ITO WARD3 (4), SASARAM
ITA 139/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
GANESAN SIVANKUMAR,PALAKKAD vs ITO, WARD-2, PALAKKAD
ITA 966/COCH/2025[2017-18]Status: HeardITAT CochinAY 2017-18
BRIJESH MUTHALAMKUNNATH,PALAKKAD vs INCOME TAX OFFICER, WARD 1, PALAKKAD
ITA 965/COCH/2025[2014-2015]Status: HeardITAT CochinAY 2014-2015
BRIJESH MUTHALAMKUNNATH,PALAKKAD vs INCOME TAX OFFICER, WARD 1, PALAKKAD
ITA 964/COCH/2025[2013-14]Status: HeardITAT CochinAY 2013-14
SUSHILKUMAR KARUNAKARAN MARANAYIL,TRIPUNITHURA vs ITO,CORPORATE WARD 2(1), KOCHI
ITA 946/COCH/2025[2015-16]Status: HeardITAT CochinAY 2015-16
SHALOM CHARITABLE MINISTRIES OF INDIA,PALAKKAD vs INCOME TAX OFFICER, THRISSUR
ITA 922/COCH/2025[2020-21]Status: HeardITAT CochinAY 2020-21
ARJUNA NATURAL EXTRACTS LTD,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, KOCHI
ITA 916/COCH/2025[2013-2014]Status: HeardITAT CochinAY 2013-2014
PRAKASH BAJAJ,INDORE vs INCOME TAX OFFICER 5(1), INDORE, INDORE
ITA 879/IND/2025[2015-16]Status: DisposedITAT IndoreAY 2015-16
PRAKASH BAJAJ,INDORE vs INCOME TAX OFFICER 5(1), INDORE, INDORE
ITA 877/IND/2025[2016-17]Status: DisposedITAT IndoreAY 2016-17
RFM SERVICE PVT. LTD,ARERA COLONY vs DCIT/ACIT-3(1), BHOPAL
ITA 876/IND/2025[2018-19]Status: DisposedITAT IndoreAY 2018-19
SAWARIYA GIRDHARI VRIDHJAN ASHRAM FOUNDATION,JODHPUR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, JAIPUR
ITA 53/JPR/2026[NA]Status: DisposedITAT Jaipur