Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,269 total)

SAWARIYA GIRDHARI VRIDHJAN ASHRAM FOUNDATION,JODHPUR vs COMISSIONER OF INCOME-TAX-EXEMPTIONS, KAILASH HEIGHTS, LAL KOTHI, JAIPUR

ITA 52/JPR/2026[NA]Status: DisposedITAT Jaipur
11/8/2026

ONE WORLD TRUST VASUDHAIVA KUTUMBAKAM,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 330/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
11/8/2026

ONE WORLD TRUST VASUDHAIVA KUTUMBAKAM,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 329/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
11/8/2026

TECHNICAL EDUCATION COLLEGE,BARNALA vs CIT EXEMPTIONS, CHANDIGARH

ITA 856/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
11/8/2026

M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH

ITA 80/CHANDI/2026[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
11/8/2026

M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 68/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
11/8/2026

M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 67/CHANDI/2026[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
11/8/2026

M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 66/CHANDI/2026[2006-07]Status: DisposedITAT ChandigarhAY 2006-07
11/8/2026

SONALAC PAINTS AND COATINGS LIMITED,CHANDIGARH vs DCIT/ACIT CIRCLE 1(1) CHANDIGARH, CHANDIGARH

ITA 651/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
11/8/2026

SONALAC PAINTS AND COATINGS LIMITED,CHANDIGARH vs DCIT/ACIT CIRCLE 1(1), CHANDIGARH, CHANDIGARH

ITA 650/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
11/8/2026

M/S DYNAMIC FINVEST SERVICES PVT. LTD.,NEW DELHI vs THE DY. COMMISSIONER (DCIT ), CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH

ITA 65/CHANDI/2026[2005-06]Status: DisposedITAT ChandigarhAY 2005-06
11/8/2026

VAISHNO DASS,LUDHIANA vs INCOME TAX OFFICER WARD 7(1), LUDHIANA

ITA 584/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
11/8/2026

MANDIR MURTI LUXMI NARAYAN,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH

ITA 1326/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
11/8/2026

MUKESH KUMAR SHARMA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH

ITA 1047/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
11/8/2026

SANJAY KUMAR,SHIMLA vs INCOME TAX OFFICER, WARD SHIMLA, SHIMLA

ITA 964/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
11/8/2026

HEMRAJSINH KARANSINH SOLANKI,ANAND vs INCOME-TAX OFFICER, WARD-2, ANAND, ANAND

ITA 850/AHD/2026[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
11/8/2026

SNZ INFRA PROJECTS PRIVATE LIMITED,AHMEDABAD, GUJARAT vs ITO WARD 1(1)(1), AHMEDABAD, VEJALPUR AHMEDABAD, GUJARAT

ITA 848/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
11/8/2026

ROTARY EYE INSTITUTE,NA

ITA 375/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
11/8/2026

NAVBHARAT TRUST,AHMEDABAD vs INCOMETAX OFFICER, WARD 1(3)(1),AHMEDABAD, AHMEDABAD

ITA 1333/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
11/8/2026

RAJKUMAR LAXMICHAND GAMBHANI,NEAR KALUPUR DARWAJA, AHMEDABAD vs INCOME TAX OFFICER-WARD-1(3)(1) AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1294/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
11/8/2026

SHAKARIBEN MAKWANA,AHMEDABAD vs INCOME TAX OFFICER, WARD - 3(3)(5), AHMEDABAD

ITA 1060/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
11/8/2026

SHAKARIBEN MAKWANA,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD

ITA 1048/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
11/8/2026

MADHUKANTABEN KRUSHNAKANT DAVE,AHMEDABAD vs INCOME TAX OFFICER WARD- 7 (2)(1), AHMEDABAD

ITA 1047/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
11/8/2026

PADAMSINH PREMSINH REHVAR,HIMATNAGAR vs ITO, WARD-1, HIMATNAGAR, HIMATNAGAR

ITA 1045/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
11/8/2026

SARIKA SANTOSHKUMAR JAIN,AHMEDABAD vs INCOME TAX OFFICER-WARD-5(3)(2), AHMEDABAD

ITA 1014/AHD/2026[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
11/8/2026

PG FOILS LIMITED,AHMEDABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD

ITA 2542/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
11/8/2026

MI PKS (JV),VADODARA vs THE ITO, WARD-1, MEHSANA

ITA 1360/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
11/8/2026

KAMALJEETSINGH TAJASINGH AUJLA,PUNE vs ITO WARD 13(1), PUNE, PUNE

ITA 522/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
11/8/2026

ARUN RAVAN PATIL,DHULE vs THE ITO, WARD-1, DHULE, DHULE

ITA 386/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
11/8/2026

NITIN AGARWAL,PUNE vs CIRCLE 8, PUNE

ITA 2019/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
11/8/2026