Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
SHANKAR JAYRAM SHELAR,PUNE vs INCOME TAX OFFICER WARD6(1),PUNE, PUNE
ITA 2004/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
MAHILA SNEHASAMVARDHAK SAMAJ WAI,WAI vs CIT EXEMPTION PUNE, PUNE
ITA 1996/PUN/2026[2027-2028]Status: DisposedITAT PuneAY 2027-2028
SAHIL ANAND KOTHARI,PUNE vs INCOME TAX OFFFICER WARD 8, PUNE
ITA 1056/PUN/2026[2022-23]Status: HeardITAT PuneAY 2022-23
SAHIL ANAND KOTHARI,PUNE vs DCIT CIRCLE 8, PUNE
ITA 1055/PUN/2026[2022-23]Status: HeardITAT PuneAY 2022-23
SK. MAHMUD ALAM,KOLKATA vs ITO, WARD 3(1), MALDA, MALDA
ITA 1462/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SOCIETY FOR WELFARE OF THE HANDICAPPED PERSONS,DURGAPUR vs I.T.O., WARD - 2(1), EXEMPTION, DURGAPUR
ITA 1432/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SOCIETY FOR WELFARE OF THE HANDICAPPED PERSONS,DURGAPUR vs I.T.O., WARD-2(1), EXEMPTION, DURGAPUR
ITA 1431/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SOCIETY FOR WELFARE OF THE HANDICAPPED PERSON,PASCHIM BARDDHAMAN vs I.T.O., WARD - 2(1), EXEMPTION, DURGAPUR
ITA 1430/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
GOVINDASAMY SARAVANAKUMAR,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 4(1), COIMBATORE
ITA 972/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
JAYAKUMAR ANGARA,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION 1(1), CHENNAI
ITA 691/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
S.M.T.TRANSPORT,MADURAI vs DCIT, NON CORP. CIRCLE-1, MADURAI, MADURAI
ITA 359/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SHRI GANASEKARAN VARATHARAJAN,CHENNAI vs ITO, CHENNAI
ITA 2109/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
SWAMY VIVEKANANDHA VIDHYALA TRUST,SALEM vs ITO(E), SALEM
ITA 2108/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MR. VIJAYENDRAN,NAGAPATTINAM vs ITO, NAGAPATTINAM
ITA 2094/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SALEM SANGEETHA VIDWATH SABHA,SALEM vs CIT ( EXEMPTION), CHENNAI
ITA 2080/CHNY/2026[NA]Status: DisposedITAT Chennai
PERIANAYAGAM JEYASURESH JAYARAJ,MADURAI vs ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE -2, MADURAI, MADURAI
ITA 4147/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
CHHOTHAMAL PARASMAL CHENNAI,CHENNAI vs DCIT, CENTRAL CRICLE-3(4), CHENNAI
ITA 4050/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
PERIASAMY SIVASAKTHI,ERODE vs ITO, WARD-1(1), ERODE
ITA 3163/CHNY/2025[2015-16]Status: DisposedITAT ChennaiAY 2015-16
NACHIMUTHU SUBRAMANIAN,ERODE vs ACIT, CIRCLE-1, ERODE
ITA 2321/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
NAGURI VYASAYA SEVA SAHAKARI SANGHA NIYAMITA,NAGURI, MANGALORE vs INCOME-TAX OFFICER, WARD - 2(1), MANGALURU, MANGALORE
ITA 664/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
SREE LAKSHMI SARASWATHI RAJARAJESHWARI CHARITABLE TRUST,MADHAWARA BANGALORE vs EXEMPTIONS WARD 3,BLR, UNITY BUILDING, BANGALORE
ITA 567/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
YASHODHARA HEIGHTS,KALABURAGI vs INCOME TAX OFFICER WARD 1 & TPS, KALABURAGI
ITA 553/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
DHIRAJLAL AND COMPANY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), MUMBAI
ITA 956/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DHIRAJLAL AND COMPANY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), MUMBAI
ITA 955/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INCOME TAX OFFICER, MUMBAI vs MOHAMMED AFZAL MUCHHADA, MUMBAI
ITA 9/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRUTI SANDHAAN FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 7894/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
BENZER TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), KAUTILYA BHAVAN, MUMBAI
ITA 5885/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
BENZER TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(3), KAUTILYA BHAVAN, MUMBAI
ITA 5883/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
ROZINA NEAL SHAH,MUMBAI vs ITO WARD 22(1)(6),MUMBAI, PIRAMAL CHAMBERS LALBAG, MUMBAI
ITA 5811/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5507/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28