Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 5500/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
PRAMOD MUKUND DALVI,THANE vs DCIT-CENTRAL CIRCLE 1, THANE, THANE
ITA 5398/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
VINAYA BINDUMADHAV CHITGOPKAR,MUMBAI vs WARD 32(2)(1), MUMBAI
ITA 5183/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SIDDHI CO-OP HOUSING SOCIETY LIMITED,KHETWADI, MUMBAI vs CIT (APPEAL), MUMBAI
ITA 5179/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SHREE SHANI MAHATMA POOJA SAMITI,MUMBAI vs DLC WX 3 103 EXEM.WARD 2(3) MUMBAI, INCOME TAX APPELLATE TRIBUNAL
ITA 5098/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ECLINICAL INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1)), MUMBAI
ITA 4904/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
MSP FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 4894/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MSP FOUNDATION,MUMBAI vs CIT(EXEMPTIONS, MUMBAI
ITA 4893/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MOHAMMED JAVID HIRAJI RAJ SHAIKH,KALYAN vs ITO, KALYAN
ITA 4880/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
PRADEEP KUMAR JOSHI,THANE vs INCOME TAX OFFICER, WARD 2(1), THANE
ITA 3501/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
SHRI DASHA SORATHIA VANIK NUTAN YOUVAK MANDAL,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 3455/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
INCOME TAX OFFICER WARD 20(1)(1), MUMBAI, MUMBAI vs HEMANT VITHALDAS PAREKH, MUMBAI
ITA 333/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KALYANI MUKAND LIMITED,MUMBAI vs ITO WARD 3(2)(3), MUMBAI
ITA 2984/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHAILESH SHIVJI SHAH,MUMBAI vs INCOME TAX OFFICER, WARD 31(2)(1), MUMBAI
ITA 2603/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
STREE BAL SHAKTI TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI
ITA 2591/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
STREE BAL SHAKTI TRUST,MUMBAI vs ITO EXEM WARD 2(3), MUMBAI, MUMBAI
ITA 2586/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DREAMZ MYNEWCAR INDIA PRIVATE LIMITED,BANGALORE vs DCIT 1(3)(1), MUMBAI
ITA 2367/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
ACIT, CIRCLE-3, THANE, THANE vs PRAKASH JADHAVJI KHAKHAR, THANE
ITA 2297/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PAYAL KURZ,MAHARASTRA vs INCOME TAX DEPARTMENT, MAHARSTRA
ITA 2047/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO-41(1)(2), MUMBAI vs HINA NARAIN NARWANI, MUMBAI
ITA 1954/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SEMPLICE CORPORATE SOLUTIONS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), MUMBAI
ITA 1729/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
INCOME TAX OFFICER WARD 2.2 KALYAN, KALYAN vs RAMCHAND HARDASMAL DHANWANI, ULHASNAGAR
ITA 9510/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ATOMSTROYEXPORT,RUSSIA vs DCIT INTERNATIONAL TAXATION CIRCLE 1(1)(2), MUMBAI
ITA 831/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
THE BRITISH INSTITUTE OF ENGINEERING AIND TECHNOLOGY (INDIA) PVT LTD,MUMBAI vs DCIT CIRCLE 2(3)(1), MUMBAI
ITA 7905/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ACIT-32(1), MUMBAI, MUMBAI vs SHREYAS KANTILAL PATEL, MUMBAI
ITA 6841/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRI JAYANT BHOGILAL SHAH,MUMBAI vs THE ACIT CIRCLE 2(1)(1), MUMBAI
ITA 6140/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VINOD CHOUDHARY,LONI, GHAZIABAD vs WARD 2(2)(1) GHAZIABAD, GHAZIABAD
ITA 6733/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
HPR TRANSPORTS LIMITED,NEW DELHI vs INCOME TAX OFFICER, DELHI
ITA 6726/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HARVINDER KUMAR AHUJA HUF,. vs DCIT CIRCLE-49(1), DELHI, .
ITA 6276/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
KLARKE INDIA PRIVATE LIMITED,UTTAR PRADESH vs CIR-2(1)(1) GHAZIABAD, GHAZIABAD
ITA 5811/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
