Recent Judgments

DHARMENDER GUPTA,UTTARPRADESH vs CIR-2(1)(1) GHAZIABAD, KNP

RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI

RISHI BHUCHAR,DELHI vs INCOME TAX OFFICER, WARD 30(1), DELHI

ANIL SHARMA,GHAZIABAD vs ITO, GHAZIABAD

UPRIGHT INFRAHEIGHTS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD - 34(1), NEW DELHI

KIRAN SECURITIES PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFFICER WARD 14(3), DELHI, NEW DELHI

SHASHI GARG,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI, DELHI

SHASHI GARG,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BHATIA FINVEST PRIVATE LIMITED, DELHI

MEDECUBE HEALTHCARE INDIA PRIVATE LIMITED,GURGOAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GURGOAN

ANSHU PAHWA,PANIPAT vs INCOME TAX OFFICER, PANIPAT

R RAMESHA vs CHIEF COMMISSIONER OF INCOME TAX

KARAUMBAIAHS ACADEMY FOR LEARNING AND SPORTS vs COMMISSIONER OF INCOME TAX TAX (EXEMPTIONS),

MR BALAJI K vs CHIEF COMMISSIONER OF INCOME TAX

SRI SRIDHARAN VINAY KUMAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3

SUNIL KUMAR JAIN vs INCOME TAX OFFICER, WARD 4, HISAR

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

PARWEZ ALAM vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

PARAS HEALTHCARE LTD vs ACIT

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

PARAS HEALTHCARE LTD vs ACIT

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

BHARAT SANCHAR NIGAM LIMITED vs C.I.T. APPEALS, UDAIPUR AND ANR.

PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR

MANAGING COMMITTEE, SGN KHALSA COLLEGE vs ASTT. COMM. OF INCOME TAX CIRCLE

PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR

M/S GATTANI RESORTS PVT. LTD. vs ACIT CIRCLE I, UDAIPUR

PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs RAJDARBAR HERITAGE VENTURE LTD.

PR. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs GOLDERA INTERNATIONAL LTD.

PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S ANSAL PHALAK INFRASTRUCTURE PVT LTD (NOW KNOWN AS NEW LOOK BUILDERS AND DEVELOPERS PVT LTD)

AVNI DOGRA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.

ANKIT MADHARIA vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S T vs MOTOR COMPANY LIMITED

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K. VINOD CHANDRAN

DR. AMIT BIRLA vs THE DEPUTY COMMISSIONER OF INCOME TAX

DY. COMMISSIONER OF INCOME TAX vs SHRI MOHAMED SARIF S/O SH. HAJI GULAB