Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
DY. COMMISSIONER OF INCOME TAX vs SHRI ARUN NAGAR
CRES/444/2025ITAT Rajasthan
OIL AND NATURAL GAS CORPORATION LTD. ( ONGC ) vs INCOME TAX OFFICER , TDS CIRCLE , TDS , VADODARA
SCA/6494/2026ITAT Gujarat
THE DCIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs M/S. MADHUSUDAN SPECIAL SELECTIONS PVT. LTD, AHMEDABADA
ITSSA 198/AHD/2021[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
VITESCO TECHNOLOGIES INDIA PRIVATE LIMITED,PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND JURISDICTIONAL ASSESSING OFFICER DCIT 12, PUNE, PUNE
ITTPA 2474/PUN/2024[2021-22]Status: DisposedITAT PuneAY 2021-22
SCHNEIDER ELECTRIC SYSTEMS INDIA PRIVATE LIMITED,CHENNAI vs NATIONAL FACELESS ASSESSMENT CENTRE - JAO -ACIT, CORPORATE CIRCLE, 3(1), CORPORATE CIRCLE
ITTPA 110/CHNY/2024[2021-22]Status: DisposedITAT ChennaiAY 2021-22
EXPRESS FREIGHT RAILWAY CONSORTIUM,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 28(1), NEW DELHI
ITTPA 78/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
LAMA RICE PRIVATE LIMITED ,DELHI vs DCIT CIRCLE 13 (1) , DELHI
ITTPA 66/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
JOGPL PRIVATE LIMITED,GREATER NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITTPA 65/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GARIMA SAXENA ,UTTAR PRADESH vs DCIT TAXATION CIRCLE , NOIDA
ITITA 96/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
TIBETAN CHILDREN VILLAGE,DHARAMSHALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 552/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
TIBETAN CHILDREN VILLAGE,DHARAMSHALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 551/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
CHARANJEET SINGH LABANA,AMBALA vs INCOME TAX OFFICER, WARD-3, AMBALA
ITA 512/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DEEPAK GOYAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 485/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
OM SAI INDUSTRIES,PARWANOO, SOLAN,HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO, HIMACHAL PRADESH
ITA 352/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
OM SAI INDUSTRIES,PARWANOO, SOLAN, HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO,HIMACHAL PRADESH
ITA 351/CHANDI/2026[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
OM SAI INDUSTRIES,PARWANOO, SOLAN, HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO,HIMACHAL PRADESH
ITA 350/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
NEW INDIA CONTRACTORS AND DEVELOPERS PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH
ITA 307/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SUKHDEEP SINGH,CANADA vs ITO-WARD 4 , PATIALA, PATIALA
ITA 305/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
SUKHDEEP SINGH,CANADA vs ITO-WARD 4, PATIALA, PATIALA
ITA 304/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
ALLAHABAD BANK,SHIMLA vs INCOME TAX OFFICER (TDS), SHIMLA
ITA 196/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
DCIT, CIRCLE-1(EXEMPTIONS), CHANDIGARH, CHANDIGARH vs GURU NANAK DEV UNIVERSITY, AMRITSAR
ITA 1263/CHANDI/2025[2017]Status: DisposedITAT Chandigarh
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, DEHRADUN vs BHARAT CONSTRUCTION, DEHRADUN
ITA 329/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
M/S VEDIC BROADCASTING LIMITED,HARIDWAR vs DCIT, CIRCLE 1(1)(1), DEHRADUN, DEHRADUN
ITA 134/DDN/2026[2023-24]Status: DisposedITAT DehradunAY 2023-24
ANOOP SINGH,GUNA vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE GWALIOR, GWALIOR
ITA 524/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
PREM DHAKAR,SHIVPURI vs ITO, ASHOK NAGAR
ITA 510/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
BABA SHIV PRAKASH VRADHA ASHRAM TRUST,AGRA vs ITO EXEMPTION, AGRA
ITA 483/AGR/2026[2025-26]Status: DisposedITAT AgraAY 2025-26
NAV JEEVAN VIKAS SANSTHAN,MATHURA vs WARD EXEMTION, AGRA RCC, AGRA
ITA 425/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
NAV JEEVAN VIKAS SANSTHAN,MATHURA vs WARD EXEMTION, AGRA RCC, AGRA
ITA 424/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
JEEVAN REKHA,CHURCH ROAD, RAM NAGAR COLONY, AGRA vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, AAYAKAR BHAWAN, AGRA
ITA 397/AGR/2026[2026-2027]Status: DisposedITAT AgraAY 2026-2027
ADARSH,BRAHMNAGAR AURAIYA vs REGISTRAR, SANJAY PLACE AGRA
ITA 344/AGR/2026[2020-21]Status: DisposedITAT AgraAY 2020-21