MANAGING COMMITTEE, SGN KHALSA COLLEGE vs. ASTT. COMM. OF INCOME TAX CIRCLE
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[2026:RJ-JD:40707-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 13/2017 CNR: RJHC010266532017 | URN: ITA / 193U / 2017 Managing Committee, Sgn Khalsa College And School, Sri Ganganagar Through Secretary M.s. Maan S/o S, R/o Sgn Khalsa College And School, Sri Ganganagar. ----Appellant Versus Assistant Commissioner Of Income Tax Circle, Sri Ganganagar. ----Respondent For Appellant(s) : None present. For Respondent(s) : ---- HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 19/08/2026 The matter pertains to the year 2017. No one has put in appearance on behalf of the appellant. Consequently, the present appeal is dismissed in default. (PRAVEER BHATNAGAR),J (DR.PUSHPENDRA SINGH BHATI),J 45 /Zeeshan
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