SUNIL KUMAR JAIN vs. INCOME TAX OFFICER, WARD 4, HISAR

1 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ITA-87-2026 (O&M) Date of decision: 19.08.2026 Sr. No.226 Sunil Kumar Jain …..Appellant VERSUS Income Tax Officer, Ward 4, Hisar ….Respondent CORAM:- HON’BLE MR. JUSTICE DEEPAK SIBAL HON’BLE MS. JUSTICE RUPINDERJIT CHAHAL Present: Mr. Abhinav Narang, Advocate for the petitioner. ***** DEEPAK SIBAL, J. (ORAL) Learned counsel for the appellant seeks to withdraw the present appeal. Dismissed as withdrawn. Pending miscellaneous application(s) also stands disposed of.

(DEEPAK SIBAL) JUDGE (RUPINDERJIT CHAHAL)

JUDGE 19.08.2026 puneet i) Whether speaking/reasoned? Yes/No ii) Whether reportable? Yes/No PUNEET SHARMA 2026.08.20 17.32 I attest to the accuracy and authenticity of this order/judgment