BHARAT SANCHAR NIGAM LIMITED vs. C.I.T. APPEALS, UDAIPUR AND ANR.

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ITA/5/2017HC Rajasthan2026:RJ-JD:40705-DB19 August 2026Bench: PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR1 pages

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[2026:RJ-JD:40705-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 5/2017 CNR: RJHC010411182017 | URN: ITA / 90U / 2017 Bharat Sanchar Nigam Limited, Sanchar Bhawan, Hiran Magri Section -4, Udaipur. ----Appellant Versus 1. Commissioner Of Income Tax Appeals, Udaipur. 2. Income Tax Officer Tds., 6, New Fatehpura, Udaipur. ----Respondents For Appellant(s) : None present. For Respondent(s) : Mr. Sunil Bhandari. HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 19/08/2026 The matter pertains to the year 2017. No one has put in appearance on behalf of the appellant. Consequently, the present appeal is dismissed in default. (PRAVEER BHATNAGAR),J (DR.PUSHPENDRA SINGH BHATI),J 43 /Zeeshan

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