M/S GATTANI RESORTS PVT. LTD. vs. ACIT CIRCLE I, UDAIPUR

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ITA/12/2017HC Rajasthan2026:RJ-JD:40706-DB19 August 2026Bench: PUSHPENDRA SINGH BHATI, PRAVEER BHATNAGAR1 pages

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[2026:RJ-JD:40706-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 12/2017 CNR: RJHC010305632017 | URN: ITA / 155U / 2017 M/s. Gattani Resorts Private Limited Through Its Director Shradha Gattani W/o Shri Neeraj Gattani, Having Registered Office Subhash Nagar Main Road, Udaipur ----Appellant Versus A. Commissioner Of Income Tax Appeals, Circle-1, Udaipur, Udaipur Range, Udaipur. ----Respondent For Appellant(s) : None present. For Respondent(s) : ----- HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 19/08/2026 The matter pertains to the year 2017. No one has put in appearance on behalf of the appellant. Consequently, the present appeal is dismissed in default. (PRAVEER BHATNAGAR),J (DR.PUSHPENDRA SINGH BHATI),J 44 /Zeeshan

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