Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,239 total)
URVIL AKSHAYA JANI,MUMBAI vs ACIT CC-8(2), MUMBAI
ITA 9049/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT-19(3), MUMBAI, MUMBAI vs S K REALTY, MUMBAI
ITA 9036/MUM/2025[2013]Status: DisposedITAT Mumbai
URVIL AKSHAYA JANI,MUMBAI vs ACIT,CENTRAL CIRCLE 8(2), MUMBAI
ITA 8899/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
URVIL AKSHAYA JANI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8738/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
URVIL AKSHAYA JANI,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI
ITA 8654/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DEPUTY COMISSIONER OF INCOME TAX-27(1), MUMBAI, MUMBAI vs GURUKRUPA REALCON INFRA LLP, MUMBAI
ITA 8646/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
URVIL AKSHAYA JAIN,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 8527/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
MANGESH SAWANT,MUMBAI vs DCIT CIRCLE 42(1)(1), MUMBAI
ITA 7476/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CHOGARAM HRARAMJI DEVASI,MUMBAI vs ITO 19(1)(1), MUMBAI
ITA 6772/MUM/2025[2007-08]Status: DisposedITAT MumbaiAY 2007-08
INCOME TAX OFFICER-2(2)(3),MUMBAI, MUMBAI vs PLEXITECH TECHNOLOGIES PRIVATE LIMITED, MUMBAI
ITA 6501/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CLARIVATE ANALYTICS (INDIA) PRIVATE LIMITED,MUMBAI vs ADDITIONAL/ JT/DY/ASSTT/CIT/ITO NFAC DELHI, DELHI
ITA 888/MUM/2022[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT CC 5(3), MUMBAI vs MR. AJIT KUMAR RESOLUTION PROFESSIONAL OF ESKAY KNIT (INDIA), MUMBAI
ITA 2392/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAJNI DUA,DELHI vs ITO, WARD- 23(2), DELHI
ITA 857/DEL/2026[2005-06]Status: DisposedITAT DelhiAY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 5907/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs NUTSHELL VYAPAAR PVT LTD., NEW DELHI
ITA 5897/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
BRILLIANT METALS PRIVATE LIMITED,G.T. ROAD SHAHDARA vs DCIT, CENTRAL CIRCLE 7, DELHI, DELHI
ITA 5888/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BRILLIANT METALS PRIVATE LIMITED,G.T. ROAD SHAHDARA vs DCIT, CENTRAL CIRCLE 7, DELHI, DELHI
ITA 5887/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SAMYAGYA ENGINEERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 22(2), NEW DELHI, NEW DELHI
ITA 5493/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
PAWAN KUMAR GARG,DELHI vs ASSESSING OFFICER, CIVIC CENTRE
ITA 5467/DEL/2026[20-21]Status: DisposedITAT Delhi
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs MAHARASHTRA SEAMLESS LIMITED, DELHI
ITA 4806/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN EXTN. vs MAHARASHTRA SEAMLESS LIMITED, DELHI
ITA 4805/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
HARYANA EDUCATION SOCIETY,MOTILAL NEHRU PUBLIC SCHOOL BIBIPUR JIND HARYANA vs ITO, EXEMPTION WARD ROHTAK HARYANA
ITA 4214/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
ASHWANI GARG,DELHI vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT
ITA 4194/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
M/S RIPPLES ENGINEERING PVT. LTD.,NEW DELHI vs PCIT-7, NEW DELHI
ITA 4175/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ASIAN GLOBAL LTD,NEW DELHI vs ITO WARD 3(3), NEW DELHI
ITA 4154/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAM JIWAN SHOREWALA CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI, CIT(EXEMPTION)DELHI
ITA 3618/DEL/2026[2027-28 onwards]Status: DisposedITAT Delhi
RAVI KANT GUPTA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 3612/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAVI KANT GUPTA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 3611/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
PARVESH DEVI,DELHI vs ITO WARD DEL W 49 5, DELHI
ITA 3606/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
MITHLESH KUMAR SINGH,GURGAON vs ITO WARD 2(4), GURGAON
ITA 3605/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
