Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 3398/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CC-1(1), CHENNAI
ITA 3397/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GOLDEN HOMES PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-1(1), CHENNAI
ITA 3396/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MADRAS UROLOGICAL SOCIETY,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2851/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
DEEP FOUNDATIONS INSTITUTE OF INDIA,CHENNAI vs CIT EXEMPTINS, CHENNAI
ITA 2850/CHNY/2026[-]Status: DisposedITAT Chennai
KUMARASAMY RAJA,COIMBATORE vs ITO, NCC-4, COIMBATORE
ITA 2692/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BOOPATHYRAJADORAI,COIMBATORE vs ITO-NON CORP., COIMBATORE
ITA 2187/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
SEI ADITI POWER PRIVATE LIMITED,HYDERABAD vs DCIT, CORPORATE CIRCLE 3(1), CHENNAI
ITA 1815/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
LEEYAKATHALI AZEESUR RAHMAN,COIMBATORE vs ASSESSING OFFICER, COIMBATORE
ITA 1784/CHNY/2026[2022 23]Status: DisposedITAT Chennai
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1171/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-4(1), CHENNAI
ITA 1170/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1169/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1168/CHNY/2026[2011-12]Status: DisposedITAT ChennaiAY 2011-12
NATESAN SYNCHROCONES PVT. LTD.,CHENNAI vs ACIT, CORP. CIRCLE-4(1), CHENNAI
ITA 1167/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
BPJ HOLDINGS PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(2), CHENNAI
ITA 1625/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BPJ HOLDINGS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3207/CHNY/2024[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX (LTU) AND DCIT, CIRCLE 2(2)(1), BANGALORE
ITA 287/BANG/2026[2011-12]Status: DisposedITAT BangaloreAY 2011-12
RIKAB CHAND,TIRUVALLUR vs INCOME TAX OFFICER, NON CORP WARD -10(3) CHENNAI, CHENNAI
ITA 2465/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
SHRI SS VISWANETHRA RAVI (Judicial Member), SHRI JAGADISH (Accountant Member)
P.D. AGGARWAL ENGINEERS AND CONTRACTOR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA AND ANOTHER
CWP/9928/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PIYUSH vs INCOME TAX OFFICER AND ORS
CWP/1413/2025ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
SLIMTILE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/13575/2023ITAT Gujarat
NAHID ZAKIYA THROUGH SPA MOHAMMAD UZAIR vs COMMISSIONER OF CUSTOMS
W.P.(C)-1037/2026ITAT Delhi
ABAN OFFSHORE LIMITED,CHENNAI vs DCIT, CORPORATE CIRCLE 1(1), CHENNAI
ITTPA 48/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SUBHASH CHANDRA,ALIGARH vs ITO WARD -4(1)(1), ALIGARH
ITA 341/AGR/2026[2010-11]Status: DisposedITAT AgraAY 2010-11
SHREE JAY JAYANT JASWANT CHARITABLE TRUST,JODHPUR vs CIT(E), JAIPUR
ITA 215/JODH/2025[NA]Status: DisposedITAT Jodhpur
MOHAMMED AIJAZ SHAIKH,RAJASTHAN vs INCOME TAX OFFICER, RAJASTHAN
ITA 1076/JODH/2025[2019-2020]Status: DisposedITAT JodhpurAY 2019-2020
ANKIT AGARWAL,CHURU vs ITO WARD-1, CHURU
ITA 8/JODH/2023[2015-16]Status: DisposedITAT JodhpurAY 2015-16
SALAMA MAHMADSALIM DAFEDAR,BELGAUM vs INCOME TAX OFFICER,WARD-2,BELGAUM, BELGAUM
ITA 106/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
VENKAGOUDA KRISHNAGOUDA PATIL,BELAGUM vs DCIT, BELAGAUM
ITA 376/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S VEGA AVIATION PRODUCTS PVT LIMITED, BELAGAVI
ITA 181/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18