Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,514 total)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI, BELAGAVI vs M/S VEGA AVIATION PRODUCTS PVT LIMITED, BELAGAVI

ITA 181/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
3/9/2026

THE MANGUS SOCIETY, BHILAI,DURG vs CIT, (EXMPTION), BHOPAL, BHOPAL

ITA 375/RPR/2026[NA]Status: DisposedITAT Raipur
3/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAWA RAIPUR vs SIYARAM RICE MILL, BHATAPARA

ITA 331/RPR/2026[2020-21]Status: DisposedITAT RaipurAY 2020-21
3/9/2026

BIPUL PAUL, KANKER,KANKER vs ITO, KANKER, KANKER

ITA 329/RPR/2026[2017-18]Status: DisposedITAT RaipurAY 2017-18
3/9/2026

VIVEK KUMAR JAIN,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -BHILAI 1(1), BHILAI

ITA 235/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
3/9/2026

ATAL AGRAWAL, RAIGARH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH

ITA 231/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 150/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 149/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 148/RPR/2026[2016-17]Status: DisposedITAT RaipurAY 2016-17
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 147/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 146/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
3/9/2026

AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 145/RPR/2026[2013-14]Status: DisposedITAT RaipurAY 2013-14
3/9/2026

JAISUKHKLAL DESAI (LEGAL HEIR OF LATE SMT. PUSHPA BEN DESAI), RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 114/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
3/9/2026

BHOJANI DIAMOND,SURAT vs ITO CIRCLE 1(3), SURAT

ITA 619/SRT/2026[2016-17]Status: DisposedITAT SuratAY 2016-17
3/9/2026

JITENKUMAR RANJEETSINGH CHAUHAN,VALSAD vs INCOME TAX OFFICER, WARD 5, VAPI, VAPI

ITA 449/SRT/2026[2022-23]Status: DisposedITAT SuratAY 2022-23
3/9/2026

RUPESHKUMAR HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 651/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
3/9/2026

RUPESHKUMAR HITENDRAKUMAR KHATRI,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 650/SRT/2025[2022-23]Status: DisposedITAT SuratAY 2022-23
3/9/2026

RIVA PACKAGING SOLUTIONS PRIVATE LIMITED,PARDI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), SURAT, SURAT

ITA 38/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
3/9/2026

ASHOKBHAI GORDHANBHAI KANKOTIYA,SURAT vs INCOME TAX OFFICER, WARD- 3(2)(1), SURAT

ITA 774/SRT/2024[2014-15]Status: DisposedITAT SuratAY 2014-15
3/9/2026

PRAKASH KOTHARI,DIMAPUR vs ITO, WARD-2, DIMAPUR, DIMAPUR

ITA 470/GTY/2026[2015-16]Status: DisposedITAT GuwahatiAY 2015-16
3/9/2026

PANKAJ SADHANIDHAR,GUWAHATI, ASSAM vs ITO WARD 1(2), GUWAHATI, GUWAHATI, ASSAM

ITA 466/GTY/2026[2018-19]Status: DisposedITAT GuwahatiAY 2018-19
3/9/2026

LSJ BIOTECH PRIVATE LIMITED,IGC,AIDC, BALIPARA,TEZPUR,GHORAMARI,SONITPUR,ASSAM vs INCOMETAX OFFICER,WARD-1,AAYAKAR BHAWAN,EX POLICE LINE,TEZPUR, AAYAKAR BHAWAN,EX POLICE LINE,TEZPUR

ITA 465/GTY/2026[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
3/9/2026

BETHEL MEDICAL RESEARCH SOCIETY,DIMAPUR vs INCOME TAX OFFICER, ITO WARD 2(3), EXEMP/GUWAHATI, GUWAHATI, ASSAM

ITA 464/GTY/2026[2024-25]Status: DisposedITAT GuwahatiAY 2024-25
3/9/2026

DCIT, CIRCLE -1, GUWAHATI, GUWAHATI vs AL CARE DIAGNOSTIC AND RESEARCH CENTRE PRIVATE LIMITED, GUWAHATI

ITA 307/GTY/2025[2017-18]Status: DisposedITAT GuwahatiAY 2017-18
3/9/2026

SHRIRAM ASHAPURAN CHARITABLE TRUST,JAIPUR vs THE CIT EXEMPTION, JAIPUR, JAIPUR

ITA 928/JPR/2026[2027-28 (Tax Year 2026-27)]Status: DisposedITAT Jaipur
3/9/2026

URMILA DEVI MAHGAYA PROPKARI TRUST,BHARATPUR vs EXEMPTION WARD 1, JAIPUR

ITA 888/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
3/9/2026

SANTHUSTA FOUNDATION,JAIPUR vs ITO WD 6(2), JAIPUR

ITA 869/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
3/9/2026

ROOP NARAYAN CHOUDHARY,JAIPUR vs DCIT,CIRCLE 4, JPR, JAIPUR

ITA 863/JPR/2026[2012-13]Status: DisposedITAT JaipurAY 2012-13
3/9/2026

SHAMSAN VIKAS SAMITI,SRIMADHOPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 860/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
3/9/2026

EURO INTERNATIONAL SHIKSHAN SANSTHAN,SIKAR vs CIT EXEMPTION,JAIPUR, JAIPUR

ITA 786/JPR/2026[NA]Status: DisposedITAT Jaipur
3/9/2026