BETHEL MEDICAL RESEARCH SOCIETY,DIMAPUR vs. INCOME TAX OFFICER, ITO WARD 2(3), EXEMP/GUWAHATI, GUWAHATI, ASSAM
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Income Tax Appellate Tribunal, “DB” BENCH, GUWAHATI
PER LAXMI PRASAD SAHU, ACCOUNTANT MEMBER This is an appeal filed by the assessee against the order passed by the Ld. Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi [hereinafter referred to as “the Ld. CIT(A)] dated 15.06.2026, DIN & Order No. ITBA/NFAC/S/250/2026- 27/1089689832(1) for the assessment year 2024-25. 2 Bethel Medical Research Society
None present on behalf of the assessee. Therefore, the case was heard qua the Ld. DR.
Briefly stated the facts of the case are that the assessee society is registered under the Society Registration Act and is engaged in providing in medical rel
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