AGRAWAL OIL EXTRACTIONS LTD., RAIPUR,RAIPUR vs. DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
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Income Tax Appellate Tribunal, RAIPUR BENCH “DB”, RAIPUR
Before: SHRI PARTHA SARATHI CHAUDHURY & SHRI AVDHESH KUMAR MISHRA
PER BENCH: The captioned appeals preferred by the assessee emanates from the respective orders of the Ld.CIT(Appeals)/NFAC, Delhi dated 25.04.2023, 12.10.2023, 07.03.2025 & 05.12.2025 for the assessment years 2013-14 to 2016-17 & 2019-20 as per the grounds of appeal on record.
We shall first take up the appeals in ITA Nos.145, 146 & 148/RPR/2026 for A.Ys. 2013-14, 2014-15 &
The order continues below.
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