Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
PROGRESS SOFTWARE DEVELOPMENT PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
ITA 276/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
RUTHVIKA HOMES PRIVATE LIMITED,HYDERABAD vs ITO, WARD -3(1), HYDERABAD
ITA 267/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
PANKAJ KUMAR BAHETI,HYDERABAD vs ITO, WARD -7(1), HYDERABAD
ITA 1564/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
THE ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LIMITED,HYDERABAD vs ACIT, CIRCLE- 2(2), HYDERABAD
ITA 14/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
JAI BHAVANI RESTAURANT & BAR,HYDERABAD vs ITO, WARD-9(1), HYDERABAD
ITA 1338/HYD/2026[2019-20]Status: DisposedITAT HyderabadAY 2019-20
JAGANMOHANA RAO DUNNA,HYDERABAD vs ITO, WARD -12(1), HYDERABAD
ITA 1031/HYD/2026[2018-2019]Status: DisposedITAT HyderabadAY 2018-2019
JAGANMOHANA RAO DUNNA,HYDERABAD vs ITO, WARD -12(1), HYDERABAD
ITA 1030/HYD/2026[2018-2019]Status: DisposedITAT HyderabadAY 2018-2019
SHANKAR GOUD BALAGONI,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
ITA 922/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
DCIT., CENTRAL CIRCLE-3(1), HYDERABAD vs MOTILAL JAIN, HYDERABAD
ITA 916/HYD/2025[2012-13]Status: DisposedITAT HyderabadAY 2012-13
VIVESSA INDUSTRIES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
ITA 611/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
RAJESH YADAV PASHAM,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
ITA 1096/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
AVEVA SOLUTIONS INDIA LLP,HYDERABAD vs INCOME TAX OFFICER., WARD- 8(1), HYDERABAD
ITA 926/HYD/2024[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
UNIVERSITY OF CALCUTTA,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 1(1), EXEMPT, KOLAKTA
ITA 693/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
UNIVERSITY OF CALCUTTA,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE 1(1), EXEMPT, KOLKATA
ITA 692/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
SUNITA KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 558/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
SUNITA KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 557/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
SUNIL KUMAR KHEMKA,PATNA vs DCIT, CENTRAL CIRCLE 4(1), KOLKATA
ITA 556/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
RASHMI JAIN,KOLKATA vs D.C.I.T., CIRCLE - 43, KOLKATA
ITA 545/KOL/2026[2013-2014]Status: HeardITAT KolkataAY 2013-2014
SAMANTA EYE CARE,WEST MIDNAPORE vs I.T.O., WARD - 38(1), WEST MIDNAPORE
ITA 475/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
NAKUL PAUL,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 2481/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
SUMANTA PAUL,UTTAR DINAJPUR vs I.T.O., WARD - 2(4), RAIGANJ
ITA 2480/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
CHINPAI CO OPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED,CHINPAI vs ACIT/DCIT, CIRCLE 3, SURI, SURI
ITA 2430/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
LUMIERE AUTOMOBILES LLP,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
ITA 2331/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
GKB LENS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 2308/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
KKS SHARE BROKERS LIMITED,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA
ITA 2206/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
ROADS (INDIA) INTERNATIONAL,NORTH DINAJPUR vs A.C.I.T., CIRCLE - 1(2), JALPAIGURI
ITA 2202/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
PINKY AGARWAL,KOLKATA vs I.T.O., WARD - 33(2), KOLKATA
ITA 2176/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
SUBIR ROY,KOLKATA vs DCIT, CIRCLE 43, KOLKATA, KOLKATA
ITA 1970/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
PRIYAM DAS,HOWRAH vs INCOME TAX OFFICER WARD 25(1), KOLKATA
ITA 1929/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
BHUMIKA FISCAL SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(3), KOLKATA
ITA 1885/KOL/2026[2008-2009]Status: DisposedITAT KolkataAY 2008-2009